High Courts03 Aug 2015
Amar Singh and Others Vs Ramchander and Others
Punjab And Haryana At Chandigarh · (2015) 180 PLR 322
Constitution of India, 1950 - Article 227Transfer of Property Act, 1882 - Section 10
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2015
3,934 judgments · page 65 of 197
High Courts03 Aug 2015Dismissed
Ajay Pal Singh and Others Vs Guru Angad Dev Veterinary and Animal Sciences University and Others
Punjab And Haryana At Chandigarh · (2015) 4 SCT 603
Veterinary Council Act, 1984 - Section 15
High Courts03 Aug 2015Dismissed
Shri Ram General Insurance Company Limited Vs Karnail Kaur and Others
Punjab And Haryana At Chandigarh · (2015) 180 PLR 324
High Courts03 Aug 2015Allowed
Parminder Kaur Vs Union Territory, Chandigarh and Others
Punjab And Haryana At Chandigarh · (2015) 08 P&H CK 0167
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 155(2), 156(1), 482Hindu Marriage Act, 1955 - Section 13-A
High Courts03 Aug 2015Dismissed
Prem Nath Singh and Others Vs The Central Administrative Tribunal and Others
Punjab And Haryana At Chandigarh · (2015) 08 P&H CK 0158
Administrative Tribunals Act, 1985 - Section 21, 21(3)
High Courts03 Aug 2015Partly Allowed
Satish Kumar Vs Om Parkash
Punjab And Haryana At Chandigarh · (2015) 4 RCR(Civil) 161 : (2015) 2 RCR(Rent) 274
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 23, Order 41 Rule 24, Order 41 Rule 25Haryana Urban (Control of Rent and Eviction) Act, 1973 - Section 15(3)
High Courts03 Aug 2015Disposed off
Parveen Kumari and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 08 P&H CK 0079
High Courts03 Aug 2015Dismissed
Subhash Chander Vs Harjit Singh and Others
Punjab And Haryana At Chandigarh · (2015) 08 P&H CK 0072
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17Constitution of India, 1950 - Article 14East Punjab Urban Rent Restriction (Chandigarh Amendment) Act, 1982 - Section 2, 3
High Courts03 Aug 2015Disposed off
Hans Raj and Others Vs Ram Piari
Punjab And Haryana At Chandigarh · (2015) 08 P&H CK 0065
High Courts03 Aug 2015Disposed off
Punjab Processed Foods Pvt. Ltd. and Others Vs Sunil Kumar and Others
Punjab And Haryana At Chandigarh · (2015) 08 P&H CK 0064
Companies Act, 1956 - Section 397, 397, 398, 634(A)Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13(2), 13(4), 37
High Courts03 Aug 2015Dismissed
Kishan Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 08 P&H CK 0044
Criminal Procedure Code, 1973 (CrPC) - Section 313, 378(4), 417Penal Code, 1860 (IPC) - Section 380, 382, 506
High Courts03 Aug 2015Dismissed
Master Satyam Gandhi Vs Union Territory, Chandigarh and Others
Punjab And Haryana At Chandigarh · (2015) 4 SCT 786
Constitution of India, 1950 - Article 226
High Courts03 Aug 2015Allowed
Hakeem Harbans Singh New Era College of Education and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 4 SCT 780
Constitution of India, 1950 - Article 30National Council For Teacher Education Act, 1993 - Section 14(3)(a), 15(3)(a)
High Courts03 Aug 2015Dismissed
Sultan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 4 RCR(Criminal) 571
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313, 55, 57Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 18
High Courts03 Aug 2015Dismissed
Gurcharan Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 08 P&H CK 0040
Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 15, 25
High Courts03 Aug 2015Dismissed
Mukesh Gupta and Others Vs Authorized Officer Bank of Baroda and Others
Punjab And Haryana At Chandigarh · (2016) AIR (P&H) 24
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13(2), 13(4), 17
High Courts31 Jul 2015Allowed
Harbans Kaur Vs Amrik Singh
Punjab And Haryana At Chandigarh · (2015) 4 RCR(Civil) 770
Constitution of India, 1950 - Article 1, 17(iii), 227Court Fees Act, 1870 - Section 7, 7(iv)(c)
High Courts31 Jul 2015Dismissed
Bintu and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0355
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Penal Code, 1860 (IPC) - Section 302, 304, 323, 34, 452
High Courts31 Jul 2015Allowed
Narinder Singh Thiara Vs Paramjit Kaur
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0347
Criminal Procedure Code, 1973 (CrPC) - Section 319Hindu Marriage Act, 1955 - Section 13(1)(ia)Penal Code, 1860 (IPC) - Section 148, 149, 323, 406, 420
High Courts31 Jul 2015Allowed
Gursharan Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0279