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Punjab And Haryana At Chandigarh judgments, 2015

3,934 judgments · page 63 of 197

High Courts06 Aug 2015Dismissed

Yogesh Kumar Vs P.V. Trade Link and Others

Punjab And Haryana At Chandigarh · (2015) 08 P&H CK 0091

Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 - Article 227Criminal Procedure Code, 1973 (CrPC) - Section 145, 482
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High Courts06 Aug 2015Dismissed

Sewa Singh Vs State of Haryana

Punjab And Haryana At Chandigarh · (2015) 08 P&H CK 0073

Criminal Procedure Code, 1973 (CrPC) - Section 173, 207, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, 42, 42 (1), 42 (1) (2), 42 (1) (d)
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High Courts06 Aug 2015Dismissed

Narinder Kumar and Others Vs State of Punjab

Punjab And Haryana At Chandigarh · (2015) 08 P&H CK 0052

Arms Act, 1959 - Section 25, 27Criminal Procedure Code, 1973 (CrPC) - Section 107, 151, 173, 313, 319Penal Code, 1860 (IPC) - Section 302, 307, 34
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High Courts06 Aug 2015Dismissed

Rakesh Kanda Vs Allahabad Bank and Others

Punjab And Haryana At Chandigarh · (2015) 08 P&H CK 0028

Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 7 Rule 11Constitution of India, 1950 - Article 16, 227Penal Code, 1860 (IPC) - Section 420, 465, 467, 468, 471
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High Courts05 Aug 2015

Raj Kumar Vs State of Punjab

Punjab And Haryana At Chandigarh · (2015) 08 P&H CK 0294

Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 21, 42
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High Courts05 Aug 2015

Varinder Singh Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2016) 1 CCR 75 : (2015) 4 RCR(Criminal) 181

Criminal Procedure Code, 1973 (CrPC) - Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 29Prevention of Money-Laundering Act, 2002 - Section 3, 4
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