High Courts11 Aug 2015Dismissed
Om Parkash Vs Presiding Officer, Industrial Tribunal and Others
Punjab And Haryana At Chandigarh · (2015) LLR 1027
Industrial Disputes Act, 1947 - Section 10(1)(c), 11A
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2015
3,934 judgments · page 61 of 197
High Courts11 Aug 2015Dismissed
Baldev Singh and Others Vs Pal Singh and Others
Punjab And Haryana At Chandigarh · (2015) 08 P&H CK 0251
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 13
High Courts11 Aug 2015Disposed Off
Nirbhai Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 08 P&H CK 0209
Criminal Procedure Code, 1973 (CrPC) - Section 175, 207, 313Penal Code, 1860 (IPC) - Section 300, 302, 304, 304(1)
High Courts11 Aug 2015Allowed
Dilbag Singh Vs Presiding Officer and Others
Punjab And Haryana At Chandigarh · (2015) LLR 1030
Industrial Disputes Act, 1947 - Section 25F
High Courts11 Aug 2015Dismissed
Om Prakash Vs Presiding Officer, Industrial Tribunal, Bathinda and Others
Punjab And Haryana At Chandigarh · (2015) 147 FLR 852
Industrial Disputes Act, 1947 - Section 10(1)(c), 11-A
High Courts11 Aug 2015Allowed
Kamal Enterprises Vs Sigma Moulds & Stamping Pvt. Ltd.
Punjab And Haryana At Chandigarh · (2015) 08 P&H CK 0155
Civil Procedure Code, 1908 (CPC) - Order 18 Rule 4, Order 18 Rule 4(1), Order 6 Rule 17, Order 6 Rule 7Constitution of India, 1950 - Article 227
High Courts11 Aug 2015Allowed
Sanjay Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 08 P&H CK 0087
Criminal Procedure Code, 1973 (CrPC) - Section 173Penal Code, 1860 (IPC) - Section 302, 309
High Courts11 Aug 2015Allowed
Shankar and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 08 P&H CK 0083
Criminal Procedure Code, 1973 (CrPC) - Section 164Penal Code, 1860 (IPC) - Section 342, 363, 366, 376(2)(g), 506
High Courts11 Aug 2015Dismissed
Punjab State Transmission Corporation Ltd. and Others Vs Sohan Singh and Others
Punjab And Haryana At Chandigarh · (2015) LLR 1107
Industrial Disputes Act, 1947 - Section 33C(2)
High Courts11 Aug 2015Dismissed
Buta Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 4 RCR(Criminal) 577
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 15, 52A, 52-A
High Courts11 Aug 2015
Pioneer Electronics Vs Union Territory of Chandigarh
Punjab And Haryana At Chandigarh · (2016) 87 VST 246
Punjab Value Added Tax Act, 2005 - Section 68
High Courts11 Aug 2015
The Commissioner of Income Tax Vs Rashtriya Vikas Party
Punjab And Haryana At Chandigarh · (2015) 08 P&H CK 0057
Income Tax Act, 1961 - Section 13A, 143(1), 260A
High Courts11 Aug 2015
The Commissioner of Income Tax Vs Naresh Jindal
Punjab And Haryana At Chandigarh · (2015) 08 P&H CK 0055
Income Tax Act, 1961 - Section 143(3), 194-I, 260A, 30, 31
High Courts11 Aug 2015Allowed
Vijay Sukhija Vs Chairman, State Bank of India and Others
Punjab And Haryana At Chandigarh · (2015) 08 P&H CK 0004
High Courts11 Aug 2015Allowed
Minni Grover Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 08 P&H CK 0003
High Courts11 Aug 2015Allowed
Vijay Sukhija Vs Chairman, State Bank of India
Punjab And Haryana At Chandigarh · (2017) 3 SCT 149
High Courts10 Aug 2015
Reliant Advertising Vs Commissioner, Central Excise
Punjab And Haryana At Chandigarh · (2015) 52 GST 1001 : (2016) 41 STR 165
Central Excises and Salt Act, 1944 - Section 35GFinance Act, 1994 - Section 65, 65(105), 65(105)(e), 65(105)(zzzm), 65(2)
High Courts10 Aug 2015Dismissed
D.C. Goyal Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2015) 147 FLR 507
Constitution of India, 1950 - Article 226, 227
High Courts10 Aug 2015
Manish Bansal Vs Income Tax Officer
Punjab And Haryana At Chandigarh · (2015) 08 P&H CK 0223
Income Tax Act, 1961 - Section 260A
High Courts10 Aug 2015
Pallahan Industries Vs Union of India
Punjab And Haryana At Chandigarh · (2015) 325 ELT 18