High Courts17 Aug 2015Dismissed
R.L. Arora Vs The UT of Chandigarh and Others
Punjab And Haryana At Chandigarh · (2015) 4 SCT 254
Constitution of India, 1950 - Article 226, 227
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2015
3,934 judgments · page 59 of 197
High Courts17 Aug 2015Dismissed
Kuldeep Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 08 P&H CK 0031
Constitution of India, 1950 - Article 226, 227Criminal Procedure Code, 1973 (CrPC) - Section 31, 31(1), 31(2), 319, 427Penal Code, 1860 (IPC) - Section 148, 149, 307, 71
High Courts17 Aug 2015Allowed
Ram Kumar and Others Vs Kelo Devi and Others
Punjab And Haryana At Chandigarh · (2015) 4 RCR(Civil) 277
High Courts17 Aug 2015Dismissed
Manohar Singh Sachdev Vs Navjit Singh and Others
Punjab And Haryana At Chandigarh · (2015) 08 P&H CK 0006
Criminal Procedure Code, 1973 (CrPC) - Section 313
High Courts14 Aug 2015Dismissed
Sanjiv Kumar Vs Bhag Singh and Others
Punjab And Haryana At Chandigarh · (2015) 08 P&H CK 0298
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 9
High Courts14 Aug 2015
The Commissioner of Income Tax Vs Ghunna Ram & Sons
Punjab And Haryana At Chandigarh · (2015) 08 P&H CK 0260
Income Tax Act, 1961 - Section 143(3), 154, 256(2), 260A
High Courts14 Aug 2015
HPL Socomec P. Ltd. Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 08 P&H CK 0222
Haryana Value Added Tax Act, 2003 - Section 36
High Courts14 Aug 2015
Amrit Lal Mangal and Others Vs The Union of India and Others
Punjab And Haryana At Chandigarh · (2016) 284 CTR 180 : (2015) 235 TAXMAN 410
Constitution of India, 1950 - Article 226, 227, 246(1), 265Income Tax Act, 1961 - Section 200, 200(3), 200A, 206C, 206C(3)
High Courts14 Aug 2015Partly Allowed
Surender Singh and Others Vs Pawan and Others
Punjab And Haryana At Chandigarh · (2015) 08 P&H CK 0154
Motor Vehicles Act, 1988 - Section 163-APenal Code, 1860 (IPC) - Section 279
High Courts14 Aug 2015Disposed off
Pargat Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 08 P&H CK 0153
Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 21
High Courts14 Aug 2015Dismissed
Vijay Pal and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 08 P&H CK 0030
Constitution of India, 1950 - Article 14, 226, 300-ALand Acquisition Act, 1894 - Section 4, 48, 5A, 6Limitation Act, 1963 - Section 3
High Courts14 Aug 2015Dismissed
Deen Mohammad Vs Reshmi and Others
Punjab And Haryana At Chandigarh · (2015) 4 RCR(Civil) 238
High Courts13 Aug 2015
Broadway Overseas Ltd. Vs CESTAT
Punjab And Haryana At Chandigarh · (2015) 325 ELT 40
Customs Act, 1962 - Section 111(d), 112(a), 125, 130
High Courts13 Aug 2015Dismissed
Union of India and Others Vs Sukhdev Singh and Others
Punjab And Haryana At Chandigarh · (2015) 4 SCT 754
High Courts13 Aug 2015
Krishan Pal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 4 RCR(Criminal) 832
Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 376, 506Protection of Children from Sexual Offences Act, 2012 - Section 4
High Courts13 Aug 2015Dismissed
Rishi Thapa Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 08 P&H CK 0227
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 106Penal Code, 1860 (IPC) - Section 302
High Courts13 Aug 2015
Broadway Overseas Ltd. Vs The Customs Excise & Service Tax Appellate Tribunal and Others
Punjab And Haryana At Chandigarh · (2015) 08 P&H CK 0226
Customs Act, 1962 - Section 111(d), 112(a), 125, 130
High Courts13 Aug 2015
Commissioner of Income Tax (Central) Vs Principal Officer, Hill View Infrastructure (P) Ltd.
Punjab And Haryana At Chandigarh · (2015) 08 P&H CK 0173
Income Tax Act, 1961 - Section 132(1), 153A, 260A
High Courts13 Aug 2015
Pappu Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 4 RCR(Criminal) 372
High Courts13 Aug 2015Dismissed
Lal Chand Lohia and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 4 RCR(Civil) 172