High Courts18 Aug 2015
Shakun Mehta Vs Commissioner of Income Tax, Hisar
Punjab And Haryana At Chandigarh · (2015) 08 P&H CK 0061
Income Tax Act, 1961 - Section 260A
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2015
3,934 judgments · page 58 of 197
High Courts18 Aug 2015Allowed
Bhajan Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 08 P&H CK 0032
Evidence Act, 1872 - Section 113A, 113B, 114APenal Code, 1860 (IPC) - Section 120-B, 363, 365, 366, 375
High Courts18 Aug 2015Dismissed
Desh Raj and Others Vs Central Administrative Tribunal, Chandigarh and Others
Punjab And Haryana At Chandigarh · (2015) 08 P&H CK 0012
High Courts18 Aug 2015Disposed off
Partap Singh Vs Jagjeet Singh and Others
Punjab And Haryana At Chandigarh · (2015) 08 P&H CK 0007
Motor Vehicles Act, 1988 - Section 166
High Courts17 Aug 2015Dismissed
Harbhajan Singh Vs Sarup Singh
Punjab And Haryana At Chandigarh · (2015) 08 P&H CK 0295
Specific Relief Act, 1963 - Section 20
High Courts17 Aug 2015Dismissed
Maharshi Dayanand University Vs Presiding Officer, Industrial Tribunal-cum-Labour Court and Others
Punjab And Haryana At Chandigarh · (2015) LLR 1032
Constitution of India, 1950 - Article 226, 227Industrial Disputes Act, 1947 - Section 11A, 25F, 25G, 25H
High Courts17 Aug 2015Allowed
Jasmer Ram Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 08 P&H CK 0234
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 - Section 2(i), 47
High Courts17 Aug 2015Dismissed
Satnam Agro Industries, District Ferozepur Vs Jammu Commission Agents, Mandi Guruhar Sahai District Ferozepur
Punjab And Haryana At Chandigarh · (2015) 180 PLR 427
Civil Procedure Code, 1908 (CPC) - Section 100Evidence Act, 1872 - Section 34
High Courts17 Aug 2015Allowed
Jagjit Singh and Others Vs Manjit Kaur and Others
Punjab And Haryana At Chandigarh · (2015) 180 PLR 435
Fatal Accidents Act, 1855 - Section 1-A, 2Penal Code, 1860 (IPC) - Section 148, 149, 201, 302, 323
High Courts17 Aug 2015Allowed
Shri Pal and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 4 LLJ 169
Constitution of India, 1950 - Article 14Industrial Disputes Act, 1947 - Section 25-B, 25-F
High Courts17 Aug 2015Dismissed
Rajesh and Others Vs Tarsem Lal and Others
Punjab And Haryana At Chandigarh · (2015) 180 PLR 430
Contract Act, 1872 - Section 206, 207
High Courts17 Aug 2015Allowed
Mandeep Singh Dhaliwal Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 08 P&H CK 0183
Criminal Procedure Code, 1973 (CrPC) - Section 173, 482Electricity Act, 2003 - Section 135, 151, 29, 50Penal Code, 1860 (IPC) - Section 120-B, 379, 409, 420, 467
High Courts17 Aug 2015
Commissioner, Central Excise Commissionerate Vs King Steel Rolling Mills
Punjab And Haryana At Chandigarh · (2015) 08 P&H CK 0162
Central Excises and Salt Act, 1944 - Section 35G, 38A, 3AFinance Act, 2001 - Section 131, 132
High Courts17 Aug 2015Dismissed
Sajjan Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 08 P&H CK 0114
Constitution of India, 1950 - Article 311(2)Penal Code, 1860 (IPC) - Section 307Punjab Municipal Act, 1911 - Section 232, 236, 236 (2), 236(2), 41
High Courts17 Aug 2015Allowed
Rajiv Mehta and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2016) 1 DMC 465 : (2015) 4 RCR(Criminal) 340
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 384, 406, 498A, 498-A
High Courts17 Aug 2015Dismissed
Ranbir Singh Vs R.K. Goel and Others
Punjab And Haryana At Chandigarh · (2015) 08 P&H CK 0098
High Courts17 Aug 2015Dismissed
Arvind Kumar Sharma Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 08 P&H CK 0090
High Courts17 Aug 2015Dismissed
Ganga Ram Punia and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 08 P&H CK 0085
Constitution of India, 1950 - Article 136
High Courts17 Aug 2015Dismissed
Dilbar Jeet Singh Sahota Vs Rajwant Kaur Sahota
Punjab And Haryana At Chandigarh · (2015) 4 JCC 2797 : (2015) 4 RCR(Civil) 316 : (2015) 4 RCR(Criminal) 310
Constitution of India, 1950 - Article 15(3), 39Criminal Procedure Code, 1973 (CrPC) - Section 125, 482Protection of Women From Domestic Violence Act, 2005 - Section 12
High Courts17 Aug 2015
Manpreet Kaur Vs Commissioner of Income Tax, Patiala
Punjab And Haryana At Chandigarh · (2015) 08 P&H CK 0060
Income Tax Act, 1961 - Section 143(3), 260A, 271(1)(c), 54, 54F