Civil Procedure Code, 1908 (CPC) - Section 107, 151Criminal Procedure Code, 1973 (CrPC) - Section 107, 151, 307, 313Dowry Prohibition Act, 1961 - Section 2, 3, 4

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High Courts20 Aug 2015Dismissed

The Meham Cooperative Sugar Mills Limited Vs The Presiding Officer, Industrial-cum-Labour Court and Others

Punjab And Haryana At Chandigarh · (2015) 08 P&H CK 0128

Constitution of India, 1950 - Article 226, 227Haryana Co-operative Societies Act, 1984 - Section 115Industrial Disputes Act, 1947 - Section 10, 2-A

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High Courts20 Aug 2015Allowed

Ram Phal Vs Rajbir

Punjab And Haryana At Chandigarh · (2015) 08 P&H CK 0117

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High Courts20 Aug 2015Disposed off

H.C. Arora and Others Vs Union of India and Others

Punjab And Haryana At Chandigarh · (2015) 4 SCT 564

Constitution of India, 1950 - Article 32

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High Courts20 Aug 2015Allowed

Navinder Singh and Others Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2015) 08 P&H CK 0008

Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 155(2), 156(1), 482Penal Code, 1860 (IPC) - Section 120-B, 405, 406, 415, 420

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High Courts19 Aug 2015Dismissed

Hira Lal Vs Registrar, Panipat and Others

Punjab And Haryana At Chandigarh · (2016) 1 RCR(Civil) 297

Constitution of India, 1950 - Article 226, 227General Clauses Act, 1897 - Section 3Registration Act, 1908 - Section 17, 19, 20, 21(1), 21(2)

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High Courts19 Aug 2015Allowed

Roop Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2015) 08 P&H CK 0272

Criminal Procedure Code, 1973 (CrPC) - Section 207, 313Penal Code, 1860 (IPC) - Section 201, 306

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High Courts19 Aug 2015

Tribhawan Vs State of Haryana

Punjab And Haryana At Chandigarh · (2015) 08 P&H CK 0253

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, 34

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High Courts19 Aug 2015Partly Allowed

Mukesh Walia and Others Vs Santosh and Others

Punjab And Haryana At Chandigarh · (2015) 08 P&H CK 0246

Workmens Compensation Act, 1923 - Section 12, 12(2)

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High Courts19 Aug 2015Dismissed

Deepak Walia Vs State of Punjab

Punjab And Haryana At Chandigarh · (2015) 4 RCR(Criminal) 453

Criminal Procedure Code, 1973 (CrPC) - Section 208, 313Penal Code, 1860 (IPC) - Section 304, 34Prevention of Corruption Act, 1988 - Section 11, 12, 13, 14, 20

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High Courts19 Aug 2015Dismissed