High Courts24 Aug 2015Dismissed
Sri Guru Ramdass Charitable Society Vs Guru Nanak Dev University and Others
Punjab And Haryana At Chandigarh · (2015) 08 P&H CK 0096
National Council For Teacher Education Act, 1993 - Section 14, 14(6), 15, 16, 32
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2015
3,934 judgments · page 55 of 197
High Courts24 Aug 2015Dismissed
Central Institute of Plastics Engineering and Technology (CIPET) Vs Indian Oil Corporation Limited and Others
Punjab And Haryana At Chandigarh · (2015) 180 PLR 457
Constitution of India, 1950 - Article 14, 226Micro, Small and Medium Enterprises Development Act, 2006 - Section 11, 9
High Courts24 Aug 2015Allowed
Dharam Pal Vs The Punjab State Co-operative Milk Producer Federation Limited (Milkfed) and Others
Punjab And Haryana At Chandigarh · (2015) 08 P&H CK 0093
High Courts24 Aug 2015Dismissed
Gram Panchayat Parta Vs Presiding Officer, Industrial Tribunal and Others
Punjab And Haryana At Chandigarh · (2015) 4 LLJ 237 : (2015) LLR 1105 : (2015) 180 PLR 445
Industrial Disputes Act, 1947 - Section 2(s), 25F, 25G, 25H
High Courts24 Aug 2015Disposed off
Ashok Kashyap Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 4 RCR(Civil) 239 : (2015) 4 RCR(Criminal) 194
High Courts24 Aug 2015Dismissed
Pritam Singh Vs Ramesh Kumar and Others
Punjab And Haryana At Chandigarh · (2015) 08 P&H CK 0011
Specific Relief Act, 1963 - Section 6
High Courts21 Aug 2015Allowed
National Insurance Company Ltd. Vs Slochana Devi and Others
Punjab And Haryana At Chandigarh · (2016) ACJ 461 : (2015) 180 PLR 455
High Courts21 Aug 2015Allowed
Gurjant Singh Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 180 PLR 449 : (2015) 4 RCR(Civil) 1028
High Courts21 Aug 2015Dismissed
Jaswant Singh and Others Vs Baljeet Kaur and Others
Punjab And Haryana At Chandigarh · (2015) 08 P&H CK 0235
High Courts21 Aug 2015Dismissed
Budh Ram Lalit Kumar Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 180 PLR 452 : (2016) 1 RCR(Civil) 69
Punjab Agricultural Produce Markets Act, 1961 - Section 42
High Courts21 Aug 2015Allowed
Poonam Vs Vijay Kumar Jindal
Punjab And Haryana At Chandigarh · (2016) 1 JCC 61 : (2015) 4 RCR(Civil) 306 : (2015) 4 RCR(Criminal) 300
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, 151Constitution of India, 1950 - Article 14, 15, 15 (3), 21, 39Criminal Procedure Code, 1973 (CrPC) - Section 125, 482
High Courts21 Aug 2015Dismissed
Kapur Singh and Others Vs Director, Rural Development and Panchayats and Others
Punjab And Haryana At Chandigarh · (2015) 4 RCR(Civil) 698
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 - Section 42, 42-AEvidence Act, 1872 - Section 116
High Courts21 Aug 2015Dismissed
The Transport Commissioner and Others Vs Karambir Singh and Others
Punjab And Haryana At Chandigarh · (2015) 147 FLR 680 : (2015) 4 LLJ 250
Constitution of India, 1950 - Article 21, 226, 227, 311Industrial Disputes Act, 1947 - Section 11A, 11-A, 12(2)
High Courts21 Aug 2015Dismissed
Jyoti Vs Tarvinder Kumar and Others
Punjab And Haryana At Chandigarh · (2015) 08 P&H CK 0119
Criminal Procedure Code, 1973 (CrPC) - Section 207, 313Penal Code, 1860 (IPC) - Section 498-A
High Courts21 Aug 2015Dismissed
Ullas Kapoor Vs Shruti Kapoor and Others
Punjab And Haryana At Chandigarh · (2015) 08 P&H CK 0118
Constitution of India, 1950 - Article 15(3), 39Criminal Procedure Code, 1973 (CrPC) - Section 125, 482Penal Code, 1860 (IPC) - Section 406, 498-A
High Courts21 Aug 2015
Jagtar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 08 P&H CK 0110
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 3Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 15, 18, 21, 42, 50
High Courts21 Aug 2015Dismissed
Sukhdev Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 08 P&H CK 0095
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 15, 35, 54, 57
High Courts21 Aug 2015
Bhola Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 08 P&H CK 0014
Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 15, 15(c), 50, 55, 56
High Courts21 Aug 2015
Parkash Chand Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 08 P&H CK 0013
Criminal Procedure Code, 1973 (CrPC) - Section 313, 394(2)Prevention of Corruption Act, 1988 - Section 13, 13(1)(d), 13(2), 20, 7
High Courts21 Aug 2015Allowed
Surender and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 08 P&H CK 0010
Criminal Procedure Code, 1973 (CrPC) - Section 161, 173, 313Evidence Act, 1872 - Section 113-BPenal Code, 1860 (IPC) - Section 304-B, 498-A