Constitution of India, 1950 - Article 14Haryana Development and Regulation of Urban Areas Act, 1975 - Section 3(3)(b)Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Act, 1963 - Section 25(2)(b), 3, 3(2), 4, 5

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High Courts26 Aug 2015Dismissed

State of Punjab and Others Vs Presiding Officer, Labour Court and Others

Punjab And Haryana At Chandigarh · (2016) 148 FLR 545 : (2015) 4 LLJ 213 : (2016) 1 SCT 29

Constitution of India, 1950 - Article 136, 226Industrial Disputes Act, 1947 - Section 17-B, 2(oo), 2(s), 25-B, 25-F

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High Courts26 Aug 2015

Serco BPO Private Limited Vs Authority for Advance Rulings and Others

Punjab And Haryana At Chandigarh · (2015) 280 CTR 1 : (2015) 379 ITR 256 : (2015) 234 TAXMAN 630

Income Tax Act, 1961 - Section 115A, 119, 195, 245-N, 245Q(1)

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High Courts26 Aug 2015Dismissed

Major Sachin Vasdev Vs Sudha

Punjab And Haryana At Chandigarh · (2015) 180 PLR 348 : (2015) 4 RCR(Civil) 253

Hindu Marriage Act, 1955 - Section 13

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High Courts26 Aug 2015Allowed

Raghbir Singh and Others Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2015) 08 P&H CK 0017

Constitution of India, 1950 - Article 14

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High Courts26 Aug 2015Dismissed

Risala and Others Vs Ruldu and Others

Punjab And Haryana At Chandigarh · (2015) 08 P&H CK 0016

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High Courts25 Aug 2015Partly Allowed

Bhola Yadav Vs State of Punjab

Punjab And Haryana At Chandigarh · (2015) 08 P&H CK 0292

Criminal Procedure Code, 1973 (CrPC) - Section 207, 313Penal Code, 1860 (IPC) - Section 300, 302, 304

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High Courts25 Aug 2015Dismissed

Bellsonica Auto Component India Pvt. Ltd. Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2015) 4 LLJ 224

Constitution of India, 1950 - Article 226, 227Industrial Disputes Act, 1947 - Section 12, 33, 33(1), 33(2)(b), 33(b)(2)

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High Courts25 Aug 2015Allowed

Asha Rani Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2016) LabIC 273 : (2015) 4 SCT 250

Constitution of India, 1950 - Article 162, 226, 51A(h)

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High Courts25 Aug 2015

Hamilton Heights P. Limited Vs The State of Haryana and Others

Punjab And Haryana At Chandigarh · (2015) 08 P&H CK 0214

Constitution of India, 1950 - Article 226, 227, 246Haryana Value Added Tax Act, 2003 - Section 15(3), 2(1)(zg), 3

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High Courts25 Aug 2015

Commissioner of Income Tax, Faridabad Vs Mandeep Mushroom Ltd.

Punjab And Haryana At Chandigarh · (2015) 08 P&H CK 0211

Income Tax Act, 1961 - Section 142(2A), 143(1)(a), 260A

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High Courts25 Aug 2015Dismissed

Hukam Chand and Others Vs Daya Ram and Others

Punjab And Haryana At Chandigarh · (2015) 180 PLR 776

Evidence Act, 1872 - Section 110Limitation Act, 1963 - Section 27

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High Courts25 Aug 2015Partly Allowed

Satpal Singh Vs Presiding Officer, Labour Court and Others

Punjab And Haryana At Chandigarh · (2016) 1 SCT 471

Civil Procedure Code, 1908 (CPC) - Section 80Constitution of India, 1950 - Article 14, 15, 16, 17, 18Industrial Disputes Act, 1947 - Section 10, 10(1)(c), 2(j), 2(s), 25F

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High Courts25 Aug 2015

The Commissioner of Income Tax, Karnal Vs The Karnal Cooperative Sugar Mills Limited

Punjab And Haryana At Chandigarh · (2015) 08 P&H CK 0159

Income Tax Act, 1961 - Section 260A, 37, 37(1)

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High Courts25 Aug 2015Dismissed

Vikas and Others Vs State of Haryana

Punjab And Haryana At Chandigarh · (2015) 4 RCR(Criminal) 560

Criminal Procedure Code, 1973 (CrPC) - Section 164, 313Penal Code, 1860 (IPC) - Section 120-B, 305, 34, 363, 366Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3, 4

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High Courts25 Aug 2015Allowed

Darshan Singh and Others Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2015) 08 P&H CK 0122

Criminal Procedure Code, 1973 (CrPC) - Section 319, 482Penal Code, 1860 (IPC) - Section 406, 498-A

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High Courts25 Aug 2015Allowed

Vishal Sharma Vs Balkaran Singh

Punjab And Haryana At Chandigarh · (2016) 1 RCR(Civil) 12 : (2015) 4 RCR(Criminal) 916

Criminal Procedure Code, 1973 (CrPC) - Section 202Negotiable Instruments Act, 1881 (NI) - Section 138, 138(c), 142, 142(b)

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