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Punjab And Haryana At Chandigarh judgments, 2015

3,934 judgments · page 51 of 197

High Courts28 Aug 2015

Avtar Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2015) 4 RCR(Criminal) 558

Criminal Procedure Code, 1973 (CrPC) - Section 164, 439Penal Code, 1860 (IPC) - Section 363, 366-A, 376Protection of Children from Sexual Offences Act, 2012 - Section 5, 6
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High Courts28 Aug 2015Allowed

Sukhwinder Singh and Others Vs Harbans Singh and Others

Punjab And Haryana At Chandigarh · (2015) 08 P&H CK 0150

Civil Procedure Code, 1908 (CPC) - Order 21 Rule 100, Order 21 Rule 102, Order 21 Rule 98, Order 23 Rule 1, Order 23 Rule 1(4)Registration Act, 1908 - Section 47, 61Specific Relief Act, 1963 - Section 22 (2)
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High Courts28 Aug 2015Dismissed

Sodhi Lal Vs State of Punjab

Punjab And Haryana At Chandigarh · (2015) 08 P&H CK 0107

Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Evidence Act, 1872 - Section 106Penal Code, 1860 (IPC) - Section 201, 302
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High Courts28 Aug 2015Allowed

Ashwani Kumar Vs State of Haryana

Punjab And Haryana At Chandigarh · (2015) 08 P&H CK 0103

Criminal Procedure Code, 1973 (CrPC) - Section 173Penal Code, 1860 (IPC) - Section 148, 149, 300, 302, 304
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High Courts28 Aug 2015Dismissed

Madan Lal Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2015) 08 P&H CK 0018

Criminal Procedure Code, 1973 (CrPC) - Section 311, 482Evidence Act, 1872 - Section 138Penal Code, 1860 (IPC) - Section 201, 302
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High Courts27 Aug 2015Dismissed

Amanpreet Singh Vs Rupinder Kaur

Punjab And Haryana At Chandigarh · (2015) 08 P&H CK 0300

Criminal Procedure Code, 1973 (CrPC) - Section 155(2), 156(1), 482Penal Code, 1860 (IPC) - Section 120-B, 365
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High Courts27 Aug 2015Dismissed

R.D. Negi and Others Vs State of Haryana

Punjab And Haryana At Chandigarh · (2015) 4 RCR(Criminal) 812

Criminal Procedure Code, 1973 (CrPC) - Section 468, 473, 82Pre-conception and Pre-natal Diagnostic Techniques (Prohibition of Sex Selection) Act, 1994 - Section 17(2), 23, 28
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High Courts27 Aug 2015Allowed

Jaibir Vs Kuldeep and Others

Punjab And Haryana At Chandigarh · (2015) 08 P&H CK 0112

Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 22 Rule 10, Order 6 Rule 17
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