High Courts02 Sept 2015Dismissed
Baldev Singh Vs Mohan Singh and Others
Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0077
Evidence Act, 1872 - Section 50Penal Code, 1860 (IPC) - Section 494, 495, 497, 498
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2015
3,934 judgments · page 49 of 197
High Courts02 Sept 2015Partly Allowed
Vikas Sharma Vs Guru Jhambheshwar University, Hisar and Others
Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0076
Constitution of India, 1950 - Article 226
High Courts02 Sept 2015
Tanvir Singh and Others Vs Surinder Kaur and Others
Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0071
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2
High Courts02 Sept 2015
National Insurance Company Limited and Others Vs Shamsher Singh and Others
Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0034
Motor Vehicles Act, 1988 - Section 2 (16), 2 (17), 3, 75
High Courts02 Sept 2015Allowed
Ashok Kumar and Others Vs The Punjab Wakf Board and Others
Punjab And Haryana At Chandigarh · (2015) 180 PLR 579 : (2016) 1 RCR(Civil) 418
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 2Waqf Act, 1995 - Section 4, 6, 7, 83
High Courts02 Sept 2015Dismissed
Kuldip Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0018
Arms Act, 1959 - Section 25, 27Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, 307
High Courts01 Sept 2015Allowed
Sanjay Gupta and Others Vs Pb. State Industrial Development Corporation Ltd.
Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0461
Criminal Procedure Code, 1973 (CrPC) - Section 482Negotiable Instruments Act, 1881 (NI) - Section 138, 139, 142
High Courts01 Sept 2015Disposed Off
General Manager, Haryana Roadways and Others Vs Hukam Chand
Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0449
Interest Act, 1978 - Section 2(b), 3
High Courts01 Sept 2015
Krishan Kumar Palta Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0447
Income Tax Act, 1961 - Section 142(1), 143(2), 143(3), 148, 260A
High Courts01 Sept 2015Dismissed
Balbir Singh Vs Sham Singh and Others
Punjab And Haryana At Chandigarh · (2015) 180 PLR 586
Civil Procedure Code, 1908 (CPC) - Order 32 Rule 15, Order 32 Rule 3, Order 41 Rule 27, Order 43 Rule 1A, 151Evidence Act, 1872 - Section 33
High Courts01 Sept 2015Allowed
Ranjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0392
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302
High Courts01 Sept 2015Allowed
Raj Kaur and Others Vs Gurnam Singh and Others
Punjab And Haryana At Chandigarh · (2015) 180 PLR 623
Motor Vehicles Act, 1988 - Section 126
High Courts01 Sept 2015Allowed
Mahipal Singh Vs Prem Kumar and Others
Punjab And Haryana At Chandigarh · (2015) 180 PLR 585
Civil Procedure Code, 1908 (CPC) - Order 16 Rule 12
High Courts01 Sept 2015Dismissed
Satish Kumar Sanghi Vs Babu Lal and Others
Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0351
Criminal Procedure Code, 1973 (CrPC) - Section 207, 313, 401
High Courts01 Sept 2015Allowed
Santosh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 4 LLJ 285
High Courts01 Sept 2015Dismissed
Shailender Singh Vs Kotak Mohindra Bank Ltd. and Others
Punjab And Haryana At Chandigarh · (2015) 180 PLR 861
Arbitration and Conciliation Act, 1996 - Section 34General Clauses Act, 1897 - Section 27
High Courts01 Sept 2015Dismissed
Gurdial Singh Sandhu Vs Central Bureau of Investigation, Special Crime-I
Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0255
Criminal Procedure Code, 1973 (CrPC) - Section 155(2), 156(1), 173, 482Penal Code, 1860 (IPC) - Section 109Prevention of Corruption Act, 1988 - Section 13(1)(e), 13(2)
High Courts01 Sept 2015Allowed
Baljinder Singh Vs Malkit Singh
Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0247
Criminal Procedure Code, 1973 (CrPC) - Section 482
High Courts01 Sept 2015
Commissioner of Income Tax Vs Mangal Singh
Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0235
Income Tax Act, 1961 - Section 143(2), 143(3), 260A, 292BB
High Courts01 Sept 2015Dismissed
Ajit Pal Singh Tiwana Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0230
Criminal Procedure Code, 1973 (CrPC) - Section 155(2), 156(1), 173(8), 482Penal Code, 1860 (IPC) - Section 120-B, 406, 420