High Courts01 Sept 2015
Commissioner of Income Tax Vs Ajay Singh
Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0227
Income Tax Act, 1961 - Section 132, 132A, 158BC, 158BD, 260A
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2015
3,934 judgments · page 50 of 197
High Courts01 Sept 2015Partly Allowed
Albel Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 1 RCR(Criminal) 202
Penal Code, 1860 (IPC) - Section 148, 149, 299, 307, 308
High Courts01 Sept 2015Dismissed
Nasib Kaur and Others Vs Chand Rani and Others
Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0220
Transfer of Property Act, 1882 - Section 1, 107, 118, 123, 54
High Courts01 Sept 2015Dismissed
RITES Limited Vs Central Administrative Tribunal, Chandigarh Bench and Others
Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0075
Constitution of India, 1950 - Article 226, 227
High Courts01 Sept 2015Partly Allowed
Chittar Ram and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0072
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313, 357 (1), 357(1)Penal Code, 1860 (IPC) - Section 307, 320, 323, 324, 325
High Courts01 Sept 2015Dismissed
Raj Kumar and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 4 RCR(Criminal) 736
Criminal Procedure Code, 1973 (CrPC) - Section 167, 167(2), 2(h), 439, 482Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 19, 21, 22, 24, 27-ATerrorist and Disruptive Activities (Prevention) Act, 1987 - Section 20(4)(bb)
High Courts01 Sept 2015Disposed off
Madan Lal Chaudhary Vs Secretary, Department of Home Affairs and Others
Punjab And Haryana At Chandigarh · AIR 2015 P&H 211
Constitution of India, 1950 - Article 145
High Courts01 Sept 2015Disposed off
Reetika and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0068
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10
High Courts01 Sept 2015Allowed
Kalam Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2016) 1 SCT 397
High Courts31 Aug 2015Disposed Off
Puran Chand Wadhwa Vs Land Acquisition Collector and Others
Punjab And Haryana At Chandigarh · (2015) 08 P&H CK 0299
Land Acquisition Act, 1894 - Section 18, 23, 23(1), 24, 4
High Courts31 Aug 2015Dismissed
Paramveer Chawla Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2015) 4 SCT 539
High Courts31 Aug 2015
B.R. Steel Industries and Others Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 08 P&H CK 0267
Constitution of India, 1950 - Article 226, 227
High Courts31 Aug 2015Dismissed
Paras Rice Mills Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2016) 236 TAXMAN 21
Income Tax Act, 1961 - Section 132(1), 132(3), 133A(1), 275-A
High Courts31 Aug 2015Dismissed
State Chandigarh Administration Vs Sunil
Punjab And Haryana At Chandigarh · (2015) 4 RCR(Criminal) 559
Criminal Procedure Code, 1973 (CrPC) - Section 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20
High Courts31 Aug 2015Dismissed
Mohinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 1 RCR(Criminal) 395
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 307, 323, 326
High Courts31 Aug 2015
Ajay Pal Singh Vs Commissioner of Income Tax II
Punjab And Haryana At Chandigarh · (2015) 08 P&H CK 0213
Income Tax Act, 1961 - Section 143(1), 143(2), 260A, 5(1)
High Courts31 Aug 2015Dismissed
Harpreet Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 08 P&H CK 0168
Constitution of India, 1950 - Article 14, 16, 226Industrial Disputes Act, 1947 - Section 10
High Courts31 Aug 2015Allowed
Raj Kumar Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 08 P&H CK 0019
High Courts31 Aug 2015
Bikramjit Singh Gill Vs Commissioner of Income Tax, Bathinda
Punjab And Haryana At Chandigarh · (2015) 08 P&H CK 0015
Income Tax Act, 1961 - Section 143(1), 143(3), 148, 2(47)(ii), 2(47)(v)
High Courts28 Aug 2015
Ishwar Chand and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 08 P&H CK 0208
Constitution of India, 1950 - Article 226, 227Punjab Agricultural Produce Markets Act, 1961 - Section 10