High Courts03 Sept 2015Partly Allowed
The Batala Co-operative Sugar Mills Limited Vs Hardip Singh and Others
Punjab And Haryana At Chandigarh · (2016) LabIC 29
Industrial Disputes Act, 1947 - Section 10, 10(1), 10(i)(c), 18, 19
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2015
3,934 judgments · page 48 of 197
High Courts02 Sept 2015Dismissed
Saroop Singh Vs Rattan Singh
Punjab And Haryana At Chandigarh · (2016) AIR (P&H) 36 : (2015) 4 RCR(Civil) 825
Contract Act, 1872 - Section 25, 25(3)Limitation Act, 1963 - Section 18
High Courts02 Sept 2015Allowed
H.C. Sukhwinder Singh Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2015) 4 RCR(Criminal) 513
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 212, 302, 304, 382, 392
High Courts02 Sept 2015Dismissed
State of Punjab and Others Vs Tarawati and Others
Punjab And Haryana At Chandigarh · (2015) 180 PLR 641
Constitution of India, 1950 - Article 226, 227Industrial Disputes Act, 1947 - Section 10(1)(c), 25-B, 25-F, 2A
High Courts02 Sept 2015Dismissed
Kanta Rani Vs Divisional Commissioner, Patiala Division and Others
Punjab And Haryana At Chandigarh · (2015) 180 PLR 637 : (2016) 1 RCR(Civil) 420
Constitution of India, 1950 - Article 226, 227Stamp Act, 1899 - Section 2(0
High Courts02 Sept 2015Dismissed
Hanuman Singh Vs Sona Devi and Others
Punjab And Haryana At Chandigarh · (2016) ACJ 669 : (2015) 180 PLR 619
Motor Vehicles Act, 1988 - Section 14, 14(2), 16, 2(14), 2(21)
High Courts02 Sept 2015Dismissed
State of Haryana Vs Anant Ram
Punjab And Haryana At Chandigarh · (2015) 4 SCT 575
Civil Procedure Code, 1908 (CPC) - Section 96
High Courts02 Sept 2015
Gram Panchayat, Samalsar Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 180 PLR 609 : (2016) 1 RCR(Civil) 164
Punjab Panchayati Raj Act, 1994 - Section 3
High Courts02 Sept 2015Allowed
Parmal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0375
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Prevention of Corruption Act, 1988 - Section 13(2), 7
High Courts02 Sept 2015Dismissed
Harvinder Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0374
Criminal Procedure Code, 1973 (CrPC) - Section 164, 313Penal Code, 1860 (IPC) - Section 323, 363, 366, 376, 376(g)
High Courts02 Sept 2015Allowed
Harjinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 1 RCR(Criminal) 197
Criminal Procedure Code, 1973 (CrPC) - Section 100, 100(4), 313Evidence Act, 1872 - Section 27Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 15, 27, 42, 42(2), 42(a)
High Courts02 Sept 2015
Sweta Estates Pvt. Ltd. Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0362
Constitution of India, 1950 - Article 226, 227, 246Haryana Value Added Tax Act, 2003 - Section 2(1)(zg)
High Courts02 Sept 2015Partly Allowed
Rasal Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0344
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, 304, 34
High Courts02 Sept 2015Allowed
Machhi Ram Kishan Singh Sidana Rice Mills Vs Sham Singh and Others
Punjab And Haryana At Chandigarh · (2015) 180 PLR 582
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 4, 101
High Courts02 Sept 2015Dismissed
Savinder Singh and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 180 PLR 493
Land Acquisition Act, 1894 - Section 18, 25, 4, 6
High Courts02 Sept 2015Dismissed
Anant Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 4 RCR(Criminal) 710
Criminal Procedure Code, 1973 (CrPC) - Section 164Penal Code, 1860 (IPC) - Section 120B, 315, 417, 420Pre-conception and Pre-natal Diagnostic Techniques (Prohibition of Sex Selection) Act, 1994 - Section 23, 27, 28, 3, 3A
High Courts02 Sept 2015Allowed
Avtar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0241
Criminal Procedure Code, 1973 (CrPC) - Section 207, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 15, 15(c)
High Courts02 Sept 2015Dismissed
Chint Ram Vs Lekh Raj and Others
Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0208
Evidence Act, 1872 - Section 85
High Courts02 Sept 2015Dismissed
Indraj Singh and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0084
High Courts02 Sept 2015Allowed
Irfan and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0078
Arms Act, 1959 - Section 25, 39Criminal Procedure Code, 1973 (CrPC) - Section 161, 173, 173(8), 313Penal Code, 1860 (IPC) - Section 302, 307, 34, 460