High Courts03 Sept 2015Disposed Off
Ishwar Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 180 PLR 635
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2015
3,934 judgments · page 47 of 197
High Courts03 Sept 2015Dismissed
Tara Chand Vs Rajbala and Others
Punjab And Haryana At Chandigarh · (2015) 180 PLR 616
High Courts03 Sept 2015Allowed
Rajinder Singh Vs Mohan Singh and Others
Punjab And Haryana At Chandigarh · (2015) 180 PLR 577
Specific Relief Act, 1963 - Section 20
High Courts03 Sept 2015Allowed
Joginder Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 4 LLJ 304
Constitution of India, 1950 - Article 14
High Courts03 Sept 2015Dismissed
Ram Charan Sharma Vs Subhash and Others
Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0352
Criminal Procedure Code, 1973 (CrPC) - Section 173, 2(wa), 3(wa), 372Penal Code, 1860 (IPC) - Section 323, 452, 506
High Courts03 Sept 2015Disposed Off
S.K. Sharma Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 4 RCR(Civil) 756
Transfer of Property Act, 1882 - Section 41
High Courts03 Sept 2015Dismissed
Rajesh Kumar Vs Satyapal Singh and Others
Punjab And Haryana At Chandigarh · (2015) 180 PLR 594
Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2
High Courts03 Sept 2015Dismissed
A.P.S. Shergil and Others Vs Kuldip Singh and Others
Punjab And Haryana At Chandigarh · (2015) 180 PLR 617
Civil Procedure Code, 1908 (CPC) - Section 24
High Courts03 Sept 2015Dismissed
Haryana Agro Industries Corporation Limited Vs K.K. Jain and Others
Punjab And Haryana At Chandigarh · (2015) 180 PLR 596
Civil Procedure Code, 1908 (CPC) - Order 35 Rule 5
High Courts03 Sept 2015Disposed Off
Varinder Singh Vs Pepsu Road Transport Corp. and Others
Punjab And Haryana At Chandigarh · (2015) 4 LLJ 314
High Courts03 Sept 2015Allowed
Santosh Kumari and Others Vs Krishan and Others
Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0246
High Courts03 Sept 2015Dismissed
Rameshwar and Others Vs Mohar Singh
Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0099
High Courts03 Sept 2015Dismissed
Dilbagh Singh and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2016) 1 RCR(Civil) 736
Land Acquisition Act, 1894 - Section 4, 6
High Courts03 Sept 2015Partly Allowed
Chief Engineer and Others Vs Lalkar Singh and Others
Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0087
Constitution of India, 1950 - Article 14, 226, 227Industrial Disputes Act, 1947 - Section 17-B, 25F, 25-F, 25G, 25H
High Courts03 Sept 2015Dismissed
Latif Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 180 PLR 601 : (2016) 1 RCR(Civil) 196
Haryana Panchayati Raj Act, 1994 - Section 2[xxix], 4(1), 7, 7[1], 8
High Courts03 Sept 2015Dismissed
Om Parkash Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0085
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302
High Courts03 Sept 2015Dismissed
Union of India and Others Vs Om Parkash and Others
Punjab And Haryana At Chandigarh · (2016) 1 SCT 453
Constitution of India, 1950 - Article 226, 227
High Courts03 Sept 2015Allowed
Rajinder Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0074
Criminal Procedure Code, 1973 (CrPC) - Section 167(2), 439, 482Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 22, 36A(4), 36-A(4)
High Courts03 Sept 2015Dismissed
Satnam Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0073
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 15, 50, 52-A, 57
High Courts03 Sept 2015Allowed
Kuldip Singh Jaswal and Others Vs Jaspal Singh and Others
Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0032
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 498-A