High Courts07 Sept 2015Dismissed
Hukam Singh Vs Jasmer Singh and Others
Punjab And Haryana At Chandigarh · (2015) 180 PLR 610
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2015
3,934 judgments · page 45 of 197
High Courts07 Sept 2015Allowed
Amarjit Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 180 PLR 626
Constitution of India, 1950 - Article 352
High Courts07 Sept 2015Disposed Off
Lakhvir Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 4 RCR(Criminal) 830
Criminal Procedure Code, 1973 (CrPC) - Section 161, 173Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 18, 28, 29
High Courts07 Sept 2015
Orchid Infrastructure Developers Pvt. Ltd. Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0311
Constitution of India, 1950 - Article 226, 227, 246, 366(29A)
High Courts07 Sept 2015
Gurdaspur Improvement Trust Vs Commissioner of Income Tax and Others
Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0310
Income Tax Act, 1961 - Section 11, 12, 12A, 12AA, 143(1)
High Courts07 Sept 2015Dismissed
Ajaib Singh Vs Presiding Officer, Election Tribunal Mansa and Others
Punjab And Haryana At Chandigarh · (2015) 180 PLR 628
High Courts07 Sept 2015Dismissed
Gurmeet Kumari and Others Vs Union Territory of Chandigarh and Others
Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0254
Constitution of India, 1950 - Article 226
High Courts07 Sept 2015Dismissed
Chiranjeev Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0226
Constitution of India, 1950 - Article 14, 16, 226
High Courts07 Sept 2015Dismissed
Ramesh Kumar and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0094
Criminal Procedure Code, 1973 (CrPC) - Section 227, 228, 238, 239Penal Code, 1860 (IPC) - Section 120-B, 363, 366-A
High Courts07 Sept 2015Dismissed
Food Corporation of India Vs Parshada Mal Mukandi Lal and Others
Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0089
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27Consumer Protection Act, 1986 - Section 21
High Courts07 Sept 2015Dismissed
Shanni and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0082
Criminal Procedure Code, 1973 (CrPC) - Section 313Dowry Prohibition Act, 1961 - Section 2Evidence Act, 1872 - Section 113-A, 113B, 113-B
High Courts07 Sept 2015Dismissed
District Red Cross Society Faridabad and Others Vs Central Administrative Tribunal, Chandigarh and Others
Punjab And Haryana At Chandigarh · (2016) 1 SCT 467
Constitution of India, 1950 - Article 226, 227
High Courts07 Sept 2015Dismissed
Shishobit Veer Singh Vs Thapar University and Others
Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0023
High Courts07 Sept 2015Dismissed
Deepak Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0022
Criminal Procedure Code, 1973 (CrPC) - Section 313, 428Penal Code, 1860 (IPC) - Section 120-B, 302, 307
High Courts07 Sept 2015
Ram Chander Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0020
Criminal Procedure Code, 1973 (CrPC) - Section 177, 178, 179, 180, 181Penal Code, 1860 (IPC) - Section 307, 309, 323, 34, 376
High Courts07 Sept 2015Dismissed
Gulzari Lal Vs Amar Nath and Others
Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0013
Criminal Procedure Code, 1973 (CrPC) - Section 125Transfer of Property Act, 1882 - Section 54
High Courts07 Sept 2015Dismissed
State of Haryana Vs M/s. Om Pesticides, Janta Mandi, Karnal
Punjab And Haryana At Chandigarh · (2017) 95 UPTC 413
Haryana Value Added Tax Act, 2003 - Section 3
High Courts04 Sept 2015Dismissed
Super Cassettes Industries Vs Singla Property Dealer Limited
Punjab And Haryana At Chandigarh · (2016) 130 CLA 246 : (2016) 181 PLR 84
Contract Act, 1872 - Section 73, 74, 75Transfer of Property Act, 1882 - Section 6(e)
High Courts04 Sept 2015Disposed Off
Arpit Finance Vs Bir Davinder Singh and Others
Punjab And Haryana At Chandigarh · (2016) 1 RCR(Civil) 26 : (2015) 4 RCR(Criminal) 956
Criminal Procedure Code, 1973 (CrPC) - Section 313Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts04 Sept 2015Disposed Off
Dayal Singh Vs Daljeet Singh and Others
Punjab And Haryana At Chandigarh · (2015) 180 PLR 629
Motor Vehicles Act, 1988 - Section 166