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Punjab And Haryana At Chandigarh judgments, 2015

3,934 judgments · page 43 of 197

High Courts09 Sept 2015Dismissed

Shiv Hari Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0245

Civil Procedure Code, 1908 (CPC) - Order 8 Rule 5, 80, 80(2), 9Haryana Ceiling on Land Holdings Act, 1972 - Section 12(3)Punjab Security of Land Tenures Act, 1953 - Section 25, 26
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High Courts09 Sept 2015Dismissed

Yudhvir Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0239

Criminal Procedure Code, 1973 (CrPC) - Section 167, 167(2), 173, 173(8)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 27, 36-A, 36A(4), 36-A(4)Terrorist and Disruptive Activities (Prevention) Act, 1987 - Section 20(4), 20(4)(bb)
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High Courts09 Sept 2015Dismissed

P.C. Jain and Others Vs Union of India and Others

Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0223

Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 - Section 19(2)(f)Constitution of India, 1950 - Article 14, 226Industrial Disputes Act, 1947 - Section 18
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High Courts09 Sept 2015Disposed off

Dilbag Singh and Others Vs State of Haryana

Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0113

Criminal Procedure Code, 1973 (CrPC) - Section 161, 173(2), 207, 313, 360Penal Code, 1860 (IPC) - Section 120-B, 379, 380, 381, 404Probation of Offenders Act, 1958 - Section 3, 4, 4(1)
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High Courts09 Sept 2015Dismissed

Vishal Vs State of Punjab

Punjab And Haryana At Chandigarh · (2015) 4 RCR(Criminal) 617

Criminal Procedure Code, 1973 (CrPC) - Section 164, 313Penal Code, 1860 (IPC) - Section 342, 375, 376, 506
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High Courts09 Sept 2015Dismissed

Suresh and Others Vs State of Haryana

Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0111

Arms Act, 1959 - Section 25, 25(1-B)Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 307, 34, 392, 394, 397
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High Courts09 Sept 2015Allowed

Sheo Ram Vs State of Haryana

Punjab And Haryana At Chandigarh · (2015) 4 RCR(Criminal) 744

Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, 42, 50, 55, 57Penal Code, 1860 (IPC) - Section 187
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High Courts09 Sept 2015Disposed off

Ram Avtar Vs State of Haryana

Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0038

Constitution of India, 1950 - Article 136Criminal Procedure Code, 1973 (CrPC) - Section 207, 313, 357APenal Code, 1860 (IPC) - Section 279, 304-A
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High Courts09 Sept 2015Disposed off

Virender Singh Vs State of Haryana

Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0037

Constitution of India, 1950 - Article 136Criminal Procedure Code, 1973 (CrPC) - Section 207, 357APenal Code, 1860 (IPC) - Section 279, 304-A
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High Courts09 Sept 2015Dismissed

Parampal Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0014

Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Prevention of Corruption Act, 1988 - Section 13(2), 20, 7
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