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Punjab And Haryana At Chandigarh judgments, 2015

3,934 judgments · page 41 of 197

High Courts11 Sept 2015Dismissed

Preeti Rani Vs Pankaj Kumar and Others

Punjab And Haryana At Chandigarh · (2016) 1 RCR(Civil) 28 : (2015) 4 RCR(Criminal) 958

Criminal Procedure Code, 1973 (CrPC) - Section 125, 126, 407, 482Protection of Women From Domestic Violence Act, 2005 - Section 12
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High Courts11 Sept 2015Allowed

Saroj Vs Registrar, Co-operative Societies and Others

Punjab And Haryana At Chandigarh · (2015) 180 PLR 665 : (2016) 1 RCR(Civil) 74

Constitution of India, 1950 - Article 226, 227, 243ZKHaryana Co-operative Societies Act, 1984 - Section 102, 114, 115, 28(3), 36(2)(a)Punjab Co-operative Societies Act, 1961 - Section 55, 56
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High Courts11 Sept 2015Allowed

Ajay Kumar Sandhu Vs State of Haryana

Punjab And Haryana At Chandigarh · (2015) 52 GST 710

Criminal Procedure Code, 1973 (CrPC) - Section 167, 4, 482Finance Act, 1994 - Section 68, 75, 76Penal Code, 1860 (IPC) - Section 406
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High Courts11 Sept 2015Partly Allowed

Sukhvir Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0104

Constitution of India, 1950 - Article 136Criminal Procedure Code, 1973 (CrPC) - Section 357Penal Code, 1860 (IPC) - Section 307, 323, 324, 325, 34
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High Courts11 Sept 2015Allowed

Balwinder Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0040

Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 15, 55
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