COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2015

3,934 judgments · page 40 of 197

High Courts15 Sept 2015Allowed

Al-Falah University and Others Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0017

Constitution of India, 1950 - Article 30 (1), 30(1)Indian Medical Council Act, 1956 - Section 10A, 10-A, 33National Commission for Minority Educational Institutions Act, 2004 - Section 2(g)

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High Courts15 Sept 2015

Pankaj Sharma and Others Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0011

Arms Act, 1959 - Section 25Constitution of India, 1950 - Article 20 (3), 20(3)Criminal Procedure Code, 1973 (CrPC) - Section 161, 173, 313

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High Courts14 Sept 2015

Commissioner, Central Excise Commissionerate Vs Dhiman Industries

Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0460

Central Excises and Salt Act, 1944 - Section 35G, 38A, 3AFinance Act, 2001 - Section 131, 132

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High Courts14 Sept 2015Allowed

Krishan and Others Vs F.C. Haryana and Others

Punjab And Haryana At Chandigarh · (2015) 4 RCR(Civil) 989

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High Courts14 Sept 2015Allowed

Kamaljit Kaur Vs Pritam Kaur and Others

Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0370

Civil Procedure Code, 1908 (CPC) - Order 6 Rule 4Evidence Act, 1872 - Section 114

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High Courts14 Sept 2015Dismissed

Kashmir Singh and Others Vs State of Punjab

Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0346

Criminal Procedure Code, 1973 (CrPC) - Section 173, 207, 313Evidence Act, 1872 - Section 107, 108Penal Code, 1860 (IPC) - Section 107, 108, 120-B, 466, 467

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High Courts14 Sept 2015Allowed

Ram Parkash Vs Presiding Officer and Others

Punjab And Haryana At Chandigarh · (2015) LLR 1182

Industrial Disputes Act, 1947 - Section 10(1)(c), 25F, 2A

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High Courts14 Sept 2015Dismissed

Ram Naresh Vs Presiding Officer, Industrial Tribunal and Others

Punjab And Haryana At Chandigarh · (2015) 4 LLJ 271

Industrial Disputes Act, 1947 - Section 11A

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High Courts14 Sept 2015Allowed

Reena Devi Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2015) 4 LLJ 293

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High Courts14 Sept 2015Dismissed

Shri Ram General Insurance Company Ltd. Vs Kisturi and Others

Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0212

Criminal Procedure Code, 1973 (CrPC) - Section 173Motor Vehicles Act, 1988 - Section 166Penal Code, 1860 (IPC) - Section 279, 304A

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High Courts14 Sept 2015Disposed off

Sulekh Chand and Others Vs Chandigarh Transport Undertaking and Others

Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0141

Motor Vehicles Act, 1988 - Section 166Penal Code, 1860 (IPC) - Section 279, 337

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High Courts14 Sept 2015Dismissed

Jagdish Kumar Vs Employees' Provident Fund Commissioner

Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0116

Constitution of India, 1950 - Article 300-A

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High Courts14 Sept 2015Dismissed

The Uttari Haryana Bijli Vitran Nigam Limited and Others Vs M.L. Sharma

Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0107

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High Courts14 Sept 2015Dismissed

Tota Ram Vs The Presiding Officer, Industrial Tribunal and Others

Punjab And Haryana At Chandigarh · (2016) 148 FLR 308 : (2015) 4 LLJ 525 : (2015) 4 LLN 223

Industrial Disputes Act, 1947 - Section 11A

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High Courts14 Sept 2015Disposed off

Kaushliya and Others Vs Mohan Lal and Others

Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0065

Motor Vehicles Act, 1988 - Section 166Penal Code, 1860 (IPC) - Section 279, 304A

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High Courts14 Sept 2015Disposed Off

Madan Lal Vs State of Punjab

Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0005

Childrens Act, 2006 - Section 4

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High Courts11 Sept 2015Dismissed

Nasir Ahmed Vs Sarfudin and Others

Punjab And Haryana At Chandigarh · (2015) 180 PLR 870

Motor Vehicles Act, 1988 - Section 147

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High Courts11 Sept 2015Dismissed

Tata Teleservices Ltd. Vs Kulwinder Singh and Others

Punjab And Haryana At Chandigarh · (2015) 180 PLR 790 : (2016) 1 RCR(Civil) 48

Legal Services Authorities Act, 1987 - Section 22C, 22C(4), 22C(7), 22C(8)

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High Courts11 Sept 2015Dismissed

Kulwinder Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0395

Arms Act, 1959 - Section 25, 27Criminal Procedure Code, 1973 (CrPC) - Section 173, 313, 319Penal Code, 1860 (IPC) - Section 120-B, 148, 149, 302, 307

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High Courts11 Sept 2015Dismissed

Kala Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2015) 4 RCR(Criminal) 748

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 15, 52-A, 57

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