High Courts16 Sept 2015
The Commissioner of Income Tax Vs Ram Gopal & Sons
Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0319
Income Tax Act, 1961 - Section 143(3), 145(3), 194C, 260A, 40(a)(ia)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2015
3,934 judgments · page 38 of 197
High Courts16 Sept 2015Dismissed
Inderjit Kaur Gahunia and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 180 PLR 734 : (2015) 4 RCR(Civil) 991
Civil Procedure Code, 1908 (CPC) - Order 26 Rule 19, Order 26 Rule 20, Order 26 Rule 21, Order 26 Rule 22, 151Constitution of India, 1950 - Article 226, 227Evidence Act, 1872 - Section 68
High Courts16 Sept 2015Disposed Off
Nalin Khanna Vs Principal Secretary to Government of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 180 PLR 752
Haryana Urban Development Authority Act, 1977 - Section 17, 17(3), 17(4)
High Courts16 Sept 2015Allowed
Gurmeet Singh Randhawa and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 4 SCT 437
High Courts16 Sept 2015Disposed Off
Narinder Nath Sharma Vs Commissioner, Ambala Division and Others
Punjab And Haryana At Chandigarh · (2015) 180 PLR 736 : (2016) 1 RCR(Civil) 17 : (2015) 2 RCR(Rent) 479
Haryana Public Premises and Land (Eviction and Rent Recovery) Act, 1972 - Section 4, 5, 7, 9Public Premises (Eviction of Unauthorised Occupants) Act, 1958 - Section 3, 7
High Courts16 Sept 2015Dismissed
Swaran Kaur and Others Vs Financial Commissioner, Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 180 PLR 788 : (2015) 4 RCR(Civil) 987
Punjab Land Revenue Act, 1887 - Section 45
High Courts16 Sept 2015Dismissed
Rajinder Singh and Others Vs Paramjit Singh and Others
Punjab And Haryana At Chandigarh · (2015) 180 PLR 826
High Courts16 Sept 2015Allowed
Anup Singh Vs Daler Singh and Others
Punjab And Haryana At Chandigarh · (2015) 180 PLR 839
High Courts16 Sept 2015Allowed
Guddu Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0249
Criminal Procedure Code, 1973 (CrPC) - Section 164, 482Penal Code, 1860 (IPC) - Section 363, 366A, 376, 376(2)(f), 376(2)(g)Protection of Children from Sexual Offences Act, 2012 - Section 4, 8
High Courts16 Sept 2015
Preeto Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0242
Criminal Procedure Code, 1973 (CrPC) - Section 313, 401, 401(3), 482Penal Code, 1860 (IPC) - Section 120-B, 419, 466, 468, 471
High Courts16 Sept 2015Dismissed
Sunil Kumar Vs Nikko Devi and Others
Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0229
Haryana Urban (Control of Rent and Eviction) Act, 1973 - Section 13
High Courts16 Sept 2015Dismissed
Jagga Singh Vs Ghansham Lal
Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0222
High Courts16 Sept 2015Disposed Off
Zonal Director, Nehru Yuva Kendra Sangathan Vs Raju Chand and Others
Punjab And Haryana At Chandigarh · (2015) 4 LLJ 319
Constitution of India, 1950 - Article 226, 227Industrial Disputes Act, 1947 - Section 17B, 25F
High Courts16 Sept 2015Allowed
Central Bureau of Investigation and Others Vs Harsimranjit Singh and Others
Punjab And Haryana At Chandigarh · (2015) 4 RCR(Criminal) 825
Constitution of India, 1950 - Article 142(1), 21, 226, 32Criminal Procedure Code, 1973 (CrPC) - Section 156(3)Emigration Act, 1983 - Section 24
High Courts16 Sept 2015Dismissed
Sukhdev Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0177
Criminal Procedure Code, 1973 (CrPC) - Section 207, 313Penal Code, 1860 (IPC) - Section 307, 323, 324, 325, 326
High Courts16 Sept 2015Disposed off
Rampal Vs Land Acquisition Collector and Others
Punjab And Haryana At Chandigarh · (2016) 1 RCR(Civil) 494
Land Acquisition Act, 1894 - Section 4, 6
High Courts16 Sept 2015Dismissed
Union Territory, Chandigarh Vs Kesar Singh and Others
Punjab And Haryana At Chandigarh · (2015) 180 PLR 843 : (2016) 1 SCT 264
High Courts16 Sept 2015Disposed off
Gurdev Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0130
Criminal Procedure Code, 1973 (CrPC) - Section 207, 313Penal Code, 1860 (IPC) - Section 120-B, 419, 420, 467, 468
High Courts16 Sept 2015
Jai Pal and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0129
Penal Code, 1860 (IPC) - Section 419, 420, 423, 464, 467
High Courts16 Sept 2015Allowed
Maman Vs The Financial Commissioner (R) and Others
Punjab And Haryana At Chandigarh · (2016) 2 RCR(Civil) 5
Constitution of India, 1950 - Article 226, 227