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Punjab And Haryana At Chandigarh judgments, 2015

3,934 judgments · page 37 of 197

High Courts17 Sept 2015Allowed

Shyam Setia Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2015) 147 FLR 578

Child Labour (Prohibition and Regulation) Act, 1986 - Section 10, 11, 12, 14, 16Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 155(2), 156(1), 482
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High Courts17 Sept 2015Dismissed

Mahavir Parshad and Others Vs State of Punjab

Punjab And Haryana At Chandigarh · (2015) 4 RCR(Criminal) 751

Criminal Procedure Code, 1973 (CrPC) - Section 155(2), 156(1), 173(2), 482Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 18, 2 (xv), 2(xv), 61
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High Courts16 Sept 2015Dismissed

Savin and Others Vs State of Haryana

Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0454

Criminal Procedure Code, 1973 (CrPC) - Section 161, 175, 313Evidence Act, 1872 - Section 106Penal Code, 1860 (IPC) - Section 302, 34
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High Courts16 Sept 2015Dismissed

Wazid Sabri Vs State of Punjab

Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0343

Criminal Procedure Code, 1973 (CrPC) - Section 207, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 18
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High Courts16 Sept 2015Dismissed

Mohan Vs State of Haryana

Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0324

Criminal Procedure Code, 1973 (CrPC) - Section 173, 207, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 18, 50, 57
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