High Courts18 Sept 2015Dismissed
Janmeja Singh Vs Satnam Singh
Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0156
Civil Procedure Code, 1908 (CPC) - Order 18 Rule 17A, Order 18 Rule 3
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2015
3,934 judgments · page 36 of 197
High Courts18 Sept 2015Allowed
Ranjit Kaur Vs Balbir Singh
Punjab And Haryana At Chandigarh · (2015) 180 PLR 513 : (2016) 1 RCR(Civil) 724
Hindu Marriage Act, 1955 - Section 13, 13-B
High Courts18 Sept 2015Dismissed
R.K. Malik and Others Vs Bhakra Beas Management Board and Others
Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0152
Punjab Reorganisation Act, 1966 - Section 79, 79(1), 79(5), 80(6)
High Courts18 Sept 2015Disposed off
Rakesh Kumar Gupta Vs UHBVNL and Others
Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0144
Constitution of India, 1950 - Article 311(2)
High Courts18 Sept 2015Dismissed
Sarla Devi and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0137
Criminal Procedure Code, 1973 (CrPC) - Section 107, 151, 362, 482Penal Code, 1860 (IPC) - Section 120-B, 323, 406, 498-A, 506
High Courts18 Sept 2015Allowed
Rajinder Kumar Vs Punjab State Electricity Board Ors.
Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0131
High Courts18 Sept 2015Dismissed
Virendra Kumar Kishanchand Vs Santosh Kumari
Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0096
Hindu Marriage Act, 1955 - Section 13
High Courts18 Sept 2015Partly Allowed
Arya Shrestha Upadhyay Vs World College of Technology and Management and Others
Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0092
High Courts18 Sept 2015Dismissed
Sanjeev Kumar Chugh Vs Anjili
Punjab And Haryana At Chandigarh · (2015) 180 PLR 857 : (2015) 180 PLR 558 : (2016) 1 RCR(Civil) 620
Hindu Marriage Act, 1955 - Section 13, 9
High Courts17 Sept 2015Dismissed
Sukhwinder Singh Vs The Presiding Officer, Election Tribunal-Cum-Sub-Divisional Magistrate, Sangrur and Others
Punjab And Haryana At Chandigarh · (2015) 180 PLR 836
Punjab State Election Commission Act, 1994 - Section 80
High Courts17 Sept 2015Allowed
Lala Lajpat Rai University of Veterinary and Animal Sciences Vs Umesh Yadav and Others
Punjab And Haryana At Chandigarh · (2015) 180 PLR 837
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11
High Courts17 Sept 2015Dismissed
Vikas Monga Vs Municipal Council, Kotkapura
Punjab And Haryana At Chandigarh · (2015) 180 PLR 824
High Courts17 Sept 2015Allowed
MSK Projects India Ltd. Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0367
Arbitration and Conciliation Act, 1996 - Section 20, 29, 31, 34, 36
High Courts17 Sept 2015Allowed
Avinash Kaur Vs Punjab and Sind Bank and Others
Punjab And Haryana At Chandigarh · (2015) 180 PLR 500
High Courts17 Sept 2015Dismissed
Harsimranjeet Singh Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2015) 4 SCT 574
High Courts17 Sept 2015Dismissed
Dhanpati and Others Vs Gurprit Singh and Others
Punjab And Haryana At Chandigarh · (2015) 180 PLR 820
Punjab Restitution of Mortgaged Lands Act, 1938 - Section 12, 7, 8, 9
High Courts17 Sept 2015Dismissed
Manpreet Singh Vs Surinder Singh and Others
Punjab And Haryana At Chandigarh · (2015) 180 PLR 835
Civil Procedure Code, 1908 (CPC) - Order 26 Rule 9, Order 6 Rule 17
High Courts17 Sept 2015Dismissed
Mohan Lal Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 180 PLR 530
Haryana Co-operative Societies Act, 1984 - Section 26, 35, 85
High Courts17 Sept 2015Dismissed
Shambu Nath Vs Presiding Officer, Industrial Tribunal-cum-Labour Court and Others
Punjab And Haryana At Chandigarh · (2015) 4 LLJ 579
Industrial Disputes Act, 1947 - Section 10(1)(c), 2(oo), 2-A
High Courts17 Sept 2015Dismissed
Prem Nath Vs Subash Chander and Ors
Punjab And Haryana At Chandigarh · (2015) 180 PLR 822
Registration Act, 1908 - Section 17, 17(2)(vi)