High Courts19 Sept 2015Dismissed
Quark City India Pvt. Ltd. Vs S. Rakshit
Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0138
Criminal Procedure Code, 1973 (CrPC) - Section 482
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2015
3,934 judgments · page 35 of 197
High Courts19 Sept 2015
Paramjit Singh Walia Vs Jagdish Mittar and Others
Punjab And Haryana At Chandigarh · (2015) 180 PLR 743 : (2016) 1 RCR(Civil) 812 : (2016) 1 RCR(Rent) 39
Haryana Urban (Control of Rent and Eviction) Act, 1973 - Section 13, 13(1), 13(2), 13(3), 13(4)Punjab Urban Rent Restriction Act, 1947 - Section 13, 2(c)
High Courts19 Sept 2015Dismissed
Vishal Singh Rana and Others Vs Ishwar Chand and Others
Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0063
Constitution of India, 1950 - Article 226, 227, 39-ALegal Services Authorities Act, 1987 - Section 19, 20, 21, 22, 22- B(1)
High Courts18 Sept 2015Dismissed
Balwinder Singh Vs Bhajan Kaur and Others
Punjab And Haryana At Chandigarh · (2015) 180 PLR 819
Negotiable Instruments Act, 1881 (NI) - Section 118Stamp Act, 1899 - Section 35
High Courts18 Sept 2015Dismissed
Management Vaish Technical Institute Rohtak and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 4 LLJ 341 : (2015) 180 PLR 510
Minimum Wages Act, 1948 - Section 20, 20(2)
High Courts18 Sept 2015Dismissed
The Civil Surgeon, Ch. Bansi Lal, Civil Hospital, Bhiwani Vs Nirmla and Others
Punjab And Haryana At Chandigarh · (2015) LLR 1187
Constitution of India, 1950 - Article 144, 226, 227Industrial Disputes Act, 1947 - Section 25F
High Courts18 Sept 2015Dismissed
Hanuman Industries Vs Punjab State Warehousing Corporation
Punjab And Haryana At Chandigarh · (2015) 180 PLR 850
High Courts18 Sept 2015Dismissed
Anand and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 180 PLR 816
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 148, 149, 307, 323, 324
High Courts18 Sept 2015Dismissed
Sarabjit Singh Vs Tehsildar, Gurgaon, Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 180 PLR 741
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 54, Order 21 Rule 64, Order 21 Rule 66Constitution of India, 1950 - Article 226, 227
High Courts18 Sept 2015Allowed
Krishna Devi Vs Municipal Corporation, Bathinda and Others
Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0349
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 27, Order 41 Rule 23, Order 41 Rule 23(A), Order 41 Rule 27, 151Penal Code, 1860 (IPC) - Section 420Punjab Municipal Corporation Act, 1976 - Section 394
High Courts18 Sept 2015Dismissed
S.B. Packagings Limited Vs Presiding Officer and Others
Punjab And Haryana At Chandigarh · (2015) 4 LLJ 719
Industrial Disputes Act, 1947 - Section 10, 10(1)(c), 11A, 2(k), 25G
High Courts18 Sept 2015Allowed
Balbir Singh Vs Tarsem Singh and Others
Punjab And Haryana At Chandigarh · (2015) 180 PLR 557
Constitution of India, 1950 - Article 227
High Courts18 Sept 2015Dismissed
Manjeet Singh Vs Jitender and Others
Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0224
Criminal Procedure Code, 1973 (CrPC) - Section 173(2), 311, 313, 482Penal Code, 1860 (IPC) - Section 148, 149, 285, 307, 323
High Courts18 Sept 2015
Sunil Kumar and Others Vs The Presiding Officer and Others
Punjab And Haryana At Chandigarh · (2015) 4 LLJ 392
Constitution of India, 1950 - Article 136, 226Industrial Disputes Act, 1947 - Section 11-A, 25-F
High Courts18 Sept 2015Allowed
Hardyal and Others Vs Jiu and Others
Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0171
High Courts18 Sept 2015Dismissed
Balkaranbir Singh Vs Panjab University, Chandigarh and Others
Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0166
High Courts18 Sept 2015
Ram Kishan and Others Vs Gugan Ram and Others
Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0160
High Courts18 Sept 2015Dismissed
Ajmer Singh Vs Gurdial Singh
Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0159
Civil Procedure Code, 1908 (CPC) - Section 100, 100 (1)
High Courts18 Sept 2015Allowed
Umed Singh Vs Sarva Haryana Gramin Bank and Others
Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0158
High Courts18 Sept 2015Allowed
Harmohan Singh Vs Damini Resorts and Builders Ltd. and Others
Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0157
Civil Procedure Code, 1908 (CPC) - Order 18 Rule 17A, Order 18 Rule 3