High Courts22 Sept 2015Dismissed
Daud Vs The Presiding Officer, Industrial Tribunal-cum-Labour Court, Panipat and Others
Punjab And Haryana At Chandigarh · (2015) LLR 1208 : (2015) 180 PLR 545
Industrial Disputes Act, 1947 - Section 24, 25F, 25-F
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2015
3,934 judgments · page 33 of 197
High Courts22 Sept 2015Dismissed
Sudhir Vs Vinod Kumar and Others
Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0345
Arms Act, 1959 - Section 25Penal Code, 1860 (IPC) - Section 148, 149, 216-A, 323, 362
High Courts22 Sept 2015Dismissed
Manmohan Singh Vs Harpreet Kaur
Punjab And Haryana At Chandigarh · (2015) 180 PLR 553 : (2016) 1 RCR(Civil) 696
Hindu Marriage Act, 1955 - Section 13, 9
High Courts22 Sept 2015Dismissed
Ramesh Chander Vs Aggarwal Sabha
Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0317
East Punjab Urban Rent Restriction Act, 1949 - Section 15(5)
High Courts22 Sept 2015Dismissed
Daya Ram Vs Bhagwan and Others
Punjab And Haryana At Chandigarh · (2015) 4 RCR(Civil) 929
High Courts22 Sept 2015Dismissed
Surinder Kumar Vs Bharat Sanchar Nigam Ltd. and Others
Punjab And Haryana At Chandigarh · (2015) 180 PLR 841
High Courts22 Sept 2015Dismissed
Hari Chand Vs Financial Commissioner (Revenue), Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 4 RCR(Civil) 921
Constitution of India, 1950 - Article 226, 227
High Courts22 Sept 2015
Babu Lal and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0248
Criminal Procedure Code, 1973 (CrPC) - Section 161, 173, 174, 175, 207Penal Code, 1860 (IPC) - Section 302, 34
High Courts22 Sept 2015Allowed
Rajat Jain and Others Vs Union Territory, Chandigarh and Others
Punjab And Haryana At Chandigarh · (2015) 4 SCT 614
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 164, 364
High Courts22 Sept 2015Dismissed
Om Parkash and Others Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2016) 1 SCT 511
Constitution of India, 1950 - Article 226, 227
High Courts22 Sept 2015Disposed off
Rap Media Limited Vs Nirmal Singh
Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0172
High Courts22 Sept 2015Allowed
S.P. Timber Industries Vs Punjab and Sind Bank and Others
Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0161
Civil Procedure Code, 1908 (CPC) - Order 17 Rule 1, Order 17 Rule 1(1), Order 17 Rule 1(2), Order 17 Rule 17, Order 17 Rule 17(1)(2)
High Courts22 Sept 2015Disposed off
Hanuman Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2016) 1 RCR(Civil) 331
Land Acquisition Act, 1894 - Section 4, 5, 6
High Courts22 Sept 2015Disposed off
Surat Singh and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2016) 1 RCR(Civil) 504
Land Acquisition Act, 1894 - Section 23, 4, 6
High Courts22 Sept 2015Dismissed
Shri Ram Dham Colony Welfare Association Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0057
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, 151Constitution of India, 1950 - Article 226, 227Punjab Municipal Corporation Act, 1976 - Section 257, 258, 258, 259, 260
High Courts22 Sept 2015Dismissed
Suraj Bhan Kajal Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2015) 180 PLR 810 : (2015) 4 SCT 569
Constitution of India, 1950 - Article 226
High Courts21 Sept 2015Disposed Off
Savita and Others Vs Satpal and Others
Punjab And Haryana At Chandigarh · (2015) 180 PLR 854
High Courts21 Sept 2015Dismissed
Mandeep Kaur Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2015) 180 PLR 842
High Courts21 Sept 2015Dismissed
Rakesh Kumar Vs Indian Oil Corporation Ltd. and Others
Punjab And Haryana At Chandigarh · (2015) 180 PLR 505
Constitution of India, 1950 - Article 226, 227
High Courts21 Sept 2015Disposed Off
Ajmer Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 180 PLR 507
Constitution of India, 1950 - Article 226, 227