High Courts21 Sept 2015
Jagdeep Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0323
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Penal Code, 1860 (IPC) - Section 120-B, 302
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2015
3,934 judgments · page 34 of 197
High Courts21 Sept 2015Dismissed
Engineers' Auto Centre Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 180 PLR 852
High Courts21 Sept 2015Allowed
Dinesh Kumar Vs Presiding Officer, Industrial Tribunal-cum-Labour Court and Others
Punjab And Haryana At Chandigarh · (2015) 4 LLJ 330
Industrial Disputes Act, 1947 - Section 10(1)(C), 25-B, 25-F
High Courts21 Sept 2015Dismissed
Baljeet Singh Vs Vidya Rani and Others
Punjab And Haryana At Chandigarh · (2015) 180 PLR 834
High Courts21 Sept 2015Dismissed
Puma Realtors Pvt. Ltd. Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2016) 1 RCR(Civil) 307
Arbitration and Conciliation Act, 1996 - Section 34, 8Civil Procedure Code, 1908 (CPC) - Section 9Constitution of India, 1950 - Article 226, 227
High Courts21 Sept 2015Dismissed
Lal and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0237
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Penal Code, 1860 (IPC) - Section 149, 300, 302, 304, 34
High Courts21 Sept 2015
Commissioner of Income Tax Vs Lakhani Rubber Udyog P. Limited
Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0233
Income Tax Act, 1961 - Section 139(1), 143(1), 143(3), 147, 148
High Courts21 Sept 2015Dismissed
Reetika and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2016) 1 SCT 71
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 5 Rule 20, 151
High Courts21 Sept 2015Dismissed
Jaswinder Singh Vs Financial Commissioner, Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 180 PLR 502 : (2015) 4 RCR(Civil) 983
Constitution of India, 1950 - Article 226, 227
High Courts21 Sept 2015Dismissed
Manju and Others Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2015) 4 SCT 758
Employees State Insurance Act, 1948 - Section 59(b)
High Courts21 Sept 2015Allowed
Salim Khan Vs Krishan Kumar
Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0132
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 39 Rule 1, Order 39 Rule 2, 144, 151
High Courts21 Sept 2015Dismissed
Surjit Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0056
Arms Act, 1959 - Section 25Criminal Procedure Code, 1973 (CrPC) - Section 319, 482Penal Code, 1860 (IPC) - Section 302, 34, 397
High Courts21 Sept 2015Disposed off
Jagmohan Singh and Others Vs Mohinder Singh and Others
Punjab And Haryana At Chandigarh · (2016) 1 RCR(Civil) 510
Evidence Act, 1872 - Section 91, 92Transfer of Property Act, 1882 - Section 8
High Courts19 Sept 2015Allowed
Dayal Singh College Trust Society Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 4 RCR(Civil) 904
Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 2(d), 29, 29(5), 33, 34
High Courts19 Sept 2015Dismissed
Reliance General Insurance Company Limited Vs Sanjita Sharma and Others
Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0371
High Courts19 Sept 2015Allowed
Roop Singh Patwari Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0365
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 7
High Courts19 Sept 2015Allowed
Daljeet Kaur Sabharwal Vs Desinderpreet Singh
Punjab And Haryana At Chandigarh · (2015) 180 PLR 856 : (2015) 180 PLR 512
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 13Hindu Marriage Act, 1955 - Section 28, 28(1)Limitation Act, 1963 - Section 5
High Courts19 Sept 2015Dismissed
Pooja Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 180 PLR 739
Constitution of India, 1950 - Article 14, 16
High Courts19 Sept 2015Dismissed
Punjab State Power Corporation Limited Vs Mahinder Singh and Others
Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0253
Constitution of India, 1950 - Article 226, 227, 39-ALegal Services Authorities Act, 1987 - Section 19, 20, 21, 22, 22A
High Courts19 Sept 2015Disposed off
Satish Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0145
Constitution of India, 1950 - Article 136Criminal Procedure Code, 1973 (CrPC) - Section 207Penal Code, 1860 (IPC) - Section 279, 304-A, 337, 338