High Courts16 Sept 2015
Paras Health Care Private Limited and Others Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2015) 180 PLR 783 : (2015) 4 RCR(Civil) 900
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2015
3,934 judgments · page 39 of 197
High Courts16 Sept 2015Allowed
Shyam Sunder Aggarwal and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2016) 1 RCR(Criminal) 637
Criminal Procedure Code, 1973 (CrPC) - Section 319, 482Insecticides Act, 1968 - Section 33Prevention of Food Adulteration Act, 1954 - Section 13(5), 16, 17, 20, 20A
High Courts16 Sept 2015Disposed off
Surinder Singh and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0043
Criminal Procedure Code, 1973 (CrPC) - Section 173, 207, 313, 360, 361Penal Code, 1860 (IPC) - Section 379, 380, 381, 404, 420Probation of Offenders Act, 1958 - Section 3, 4
High Courts16 Sept 2015Disposed off
Shewata Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 4 RCR(Criminal) 423
Medical Termination of Pregnancy Act, 1971 - Section 3, 3(2)(b), 3(4), 4Penal Code, 1860 (IPC) - Section 376Protection of Children from Sexual Offences Act, 2012 - Section 6
High Courts16 Sept 2015
Ashutosh Enterprises Vs Haryana State Roads and Bridges Development Corporation Limited
Punjab And Haryana At Chandigarh · (2015) 180 PLR 748
High Courts16 Sept 2015
Jay Nikki Industries Limited Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0030
High Courts16 Sept 2015
Madan Singh and Others Vs U.T. Chandigarh and Others
Punjab And Haryana At Chandigarh · (2016) 134 SCL 47
Constitution of India, 1950 - Article 226, 227Criminal Procedure Code, 1973 (CrPC) - Section 155(2), 156, 156(1), 340, 482Penal Code, 1860 (IPC) - Section 120-B, 406, 419, 420, 465
High Courts15 Sept 2015Allowed
Kirpal Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 180 PLR 661
Penal Code, 1860 (IPC) - Section 279, 337
High Courts15 Sept 2015Dismissed
Tek Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0376
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302
High Courts15 Sept 2015Dismissed
Sunil Kumar and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 4 SCT 244
High Courts15 Sept 2015Disposed Off
Bhagwan Vs Presiding Officer, Labour Court-cum-Industrial Tribunal and Others
Punjab And Haryana At Chandigarh · (2015) 4 LLJ 373
Industrial Disputes Act, 1947 - Section 25B, 25-B, 25F, 25-F
High Courts15 Sept 2015
B.M.J. Real Estate (P) Limited Vs Commissioner of Income Tax and Others
Punjab And Haryana At Chandigarh · (2016) 236 TAXMAN 579
Income Tax Act, 1961 - Section 143(1), 260A, 48, 50C, 50C(1)Wealth Tax Act, 1957 - Section 16A, 2, 24, 34AA, 35
High Courts15 Sept 2015Dismissed
Punam Malik Vs U.T. Chandigarh
Punjab And Haryana At Chandigarh · (2015) 4 RCR(Criminal) 530
Criminal Procedure Code, 1973 (CrPC) - Section 438Penal Code, 1860 (IPC) - Section 409
High Courts15 Sept 2015Dismissed
Harjot Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 4 RCR(Criminal) 756
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 15, 25, 27
High Courts15 Sept 2015Disposed Off
Maan Singh and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 180 PLR 657
Constitution of India, 1950 - Article 226
High Courts15 Sept 2015Dismissed
Chhotu Ram Vs Kulwinder Singh
Punjab And Haryana At Chandigarh · (2015) 180 PLR 863
High Courts15 Sept 2015Allowed
Housing Board Haryana Vs Gian Chand and Others
Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0154
Civil Procedure Code, 1908 (CPC) - Order 47 Rule 1, Order 47 Rule 47, 114, 151Constitution of India, 1950 - Article 226
High Courts15 Sept 2015Dismissed
Amrit Pal Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0135
Criminal Procedure Code, 1973 (CrPC) - Section 173, 207, 313Penal Code, 1860 (IPC) - Section 323, 324, 34
High Courts15 Sept 2015Dismissed
Budh Ram and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0117
Land Acquisition Act, 1894 - Section 4, 4(1), 5-A, 6
High Courts15 Sept 2015Allowed
Parveen Kumari and Others Vs Ram Sahai and Others
Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0064