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Punjab And Haryana At Chandigarh judgments, 2015

3,934 judgments · page 42 of 197

High Courts10 Sept 2015Dismissed

Dipali Mittal and Others Vs Sicom Limited

Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0225

Civil Procedure Code, 1908 (CPC) - Section 151Criminal Procedure Code, 1973 (CrPC) - Section 319, 362, 397, 401, 482Negotiable Instruments Act, 1881 (NI) - Section 138, 141
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High Courts10 Sept 2015Allowed

Sukhpreet Kaur Vs Shamsher Singh

Punjab And Haryana At Chandigarh · (2016) 181 PLR 161

Civil Procedure Code, 1908 (CPC) - Order 4 Rule 1, Order 4 Rule 4, Order 6 Rule 6, Order 7 Rule 1(i), Order 7 Rule 7
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High Courts10 Sept 2015Dismissed

Gayanti Vs Anupam and Others

Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0047

Criminal Procedure Code, 1973 (CrPC) - Section 161, 164, 313Penal Code, 1860 (IPC) - Section 376, 452, 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3
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High Courts10 Sept 2015Allowed

Kaka Singh Vs State of Haryana

Punjab And Haryana At Chandigarh · (2017) 2 RCRCivil 127 : (2017) 1 RCRRent 248

Constitution of India, 1950 - Article 226Haryana Public Premises and Land (Eviction and Rent Recovery) Act, 1972 - Section 5, Section 7
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High Courts09 Sept 2015Allowed

Niranjan Vs State of Haryana

Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0455

Criminal Procedure Code, 1973 (CrPC) - Section 161, 164, 173, 313Penal Code, 1860 (IPC) - Section 363, 366-A, 376
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