High Courts08 Sept 2015Dismissed
Haryana Warehousing Corporation and Others Vs Gian Chand Tanwar
Punjab And Haryana At Chandigarh · (2015) 180 PLR 862
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2015
3,934 judgments · page 44 of 197
High Courts08 Sept 2015Allowed
Dolly Gambhir Vs Gurpreet Kaur and Others
Punjab And Haryana At Chandigarh · (2015) 180 PLR 669 : (2016) 1 RCR(Civil) 630
General Clauses Act, 1897 - Section 27Punjab Land Revenue Act, 1887 - Section 20(1), 20(4 & 5), 20(4), 27Punjab Land Revenue Act, 1967 - Section 16(1)
High Courts08 Sept 2015Dismissed
Satya Pal Vs District and Sessions Judge, Kurukshetra and Others
Punjab And Haryana At Chandigarh · (2015) 4 SCT 540
High Courts08 Sept 2015Dismissed
Ranjit Kaur Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0325
Criminal Procedure Code, 1973 (CrPC) - Section 107, 151, 164, 313Penal Code, 1860 (IPC) - Section 326, 342, 376, 506
High Courts08 Sept 2015Dismissed
Swaran Singh Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 180 PLR 867
Police Act, 1861 - Section 17, 18
High Courts08 Sept 2015Disposed Off
Kuldeep Singh Vs Punjab State Warehousing Corporation and Others
Punjab And Haryana At Chandigarh · (2015) 180 PLR 590
High Courts08 Sept 2015Dismissed
Bagicha Singh Vs Govt. of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 180 PLR 664
Constitution of India, 1950 - Article 226
High Courts08 Sept 2015Dismissed
Oriental Insurance Company Ltd. Vs Maina Devi and Others
Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0250
Motor Vehicles Act, 1988 - Section 166Penal Code, 1860 (IPC) - Section 279, 304A
High Courts08 Sept 2015
Commissioner of Income Tax Vs Haryana Television Ltd.
Punjab And Haryana At Chandigarh · (2016) 237 TAXMAN 247
Income Tax Act, 1961 - Section 24, 24(1)(vi), 260A
High Courts08 Sept 2015
Kumar Builders Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0228
Income Tax Act, 1961 - Section 142(2A), 260A, 271(1)(c)
High Courts08 Sept 2015Allowed
Rachhpal Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 1 RCR(Criminal) 114
Criminal Procedure Code, 1973 (CrPC) - Section 173, 173(8), 482Penal Code, 1860 (IPC) - Section 306, 34
High Courts08 Sept 2015Disposed off
Punjab Tissues Limited (PTL) Vs The Official Liquidator, High Court of Punjab and Haryana
Punjab And Haryana At Chandigarh · (2015) 180 PLR 708
Sick Industrial Companies (Special Provisions) Act, 1985 - Section 16, 20, 20(1), 3(1)(o)
High Courts08 Sept 2015Dismissed
Satinder Kumar Sharma Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 4 LLN 795 : (2016) LLR 187 : (2016) 1 SCT 392
Industrial Disputes Act, 1947 - Section 10(1)(c), 2 (g), 2 (k), 2 (s), 2(s)
High Courts08 Sept 2015Partly Allowed
The Palwal Cooperative Sugar Mills Limited Vs Umesh Chand and Others
Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0035
Constitution of India, 1950 - Article 14, 16Evidence Act, 1872 - Section 106Industrial Disputes Act, 1947 - Section 12 (3), 17B, 2 (p), 25B, 25B (2) (b) (ii)
High Courts08 Sept 2015Dismissed
Harkirat Singh Mangat Vs Inderjit Singh and Others
Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0024
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2Criminal Procedure Code, 1973 (CrPC) - Section 340, 482Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts08 Sept 2015Dismissed
Kartar Kaur and Others Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0008
Constitution of India, 1950 - Article 14Land Acquisition Act, 1894 - Section 11, 18, 4, 6Narcotic Drugs and Psychotropic Substances (Amendment) Act, 2001 - Section 41
High Courts07 Sept 2015Allowed
Gurbinder Kaur Vs Presiding Officer, Election Tribunal and Others
Punjab And Haryana At Chandigarh · (2015) 180 PLR 647
High Courts07 Sept 2015Dismissed
Birbal Singh Vs Punjab State Power Corporation Limited and Others
Punjab And Haryana At Chandigarh · (2015) 180 PLR 611
High Courts07 Sept 2015
Surjit Singh and Others Vs Rachhpal Singh and Others
Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0366
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, 151Limitation Act, 1963 - Section 5
High Courts07 Sept 2015Dismissed
Angrej Singh Vs Sukhwinder Kaur
Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0350
Criminal Procedure Code, 1973 (CrPC) - Section 125Hindu Marriage Act, 1955 - Section 13, 28Penal Code, 1860 (IPC) - Section 323, 325, 406, 498A, 506