High Courts25 Aug 2015
The Shahabad Cooperative Sugar Mills Limited Vs The ACIT, Kurukshetra Circle
Punjab And Haryana At Chandigarh · (2015) 08 P&H CK 0062
Income Tax Act, 1961 - Section 143(2), 143(3), 260A, 80P(2)(a)(iii), 80P(2)(iii)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2015
3,934 judgments · page 54 of 197
High Courts25 Aug 2015Dismissed
M/s Maharashtra Savings Thapar House Vs M/s Breeze Builders and Developers Pvt. Ltd.
Punjab And Haryana At Chandigarh · (2017) 1 LAR 124
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10
High Courts24 Aug 2015Dismissed
Savita Sharma and Others Vs District Magistrate and Others
Punjab And Haryana At Chandigarh · (2015) 08 P&H CK 0306
Constitution of India, 1950 - Article 226, 227Hindu Succession Act, 1956 - Section 3, 6Maintenance and Welfare of Parents and Senior Citizens Act, 2007 - Section 2, 21, 22, 22(2), 27
High Courts24 Aug 2015Disposed Off
Suraj Bhan Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 08 P&H CK 0291
Arms Act, 1959 - Section 25Criminal Procedure Code, 1973 (CrPC) - Section 107, 151, 161, 173, 313Penal Code, 1860 (IPC) - Section 120-B, 148, 149, 216, 302
High Courts24 Aug 2015Disposed Off
Dhanpati and Others Vs Budh Ram and Others
Punjab And Haryana At Chandigarh · (2015) 180 PLR 432
Hindu Succession Act, 1956 - Section 6Land Acquisition Act, 1894 - Section 18
High Courts24 Aug 2015Dismissed
Naresh and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 08 P&H CK 0254
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 323, 324, 325, 326, 34
High Courts24 Aug 2015Dismissed
Gurmail Singh Vs Harbans Singh and Others
Punjab And Haryana At Chandigarh · (2015) 08 P&H CK 0247
Arms Act, 1959 - Section 25, 27Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 148, 149, 307, 323, 324
High Courts24 Aug 2015Allowed
Hostel Mess Workers Union Vs The Presiding Officer and Others
Punjab And Haryana At Chandigarh · (2015) 08 P&H CK 0242
Constitution of India, 1950 - Article 14, 16
High Courts24 Aug 2015Dismissed
Dinesh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 08 P&H CK 0231
Criminal Procedure Code, 1973 (CrPC) - Section 173, 174, 313Penal Code, 1860 (IPC) - Section 201, 302
High Courts24 Aug 2015Disposed Off
Roshan Lal Vs Neelam Gupta
Punjab And Haryana At Chandigarh · (2015) 180 PLR 400
Criminal Procedure Code, 1973 (CrPC) - Section 25Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts24 Aug 2015
The Commissioner of Income Tax-II Vs Rakesh Kumar Khosla
Punjab And Haryana At Chandigarh · (2015) 08 P&H CK 0212
Income Tax Act, 1961 - Section 260A
High Courts24 Aug 2015Allowed
Rajesh Kumar Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 4 RCR(Criminal) 565
Constitution of India, 1950 - Article 142Criminal Procedure Code, 1973 (CrPC) - Section 320, 320(5), 482Penal Code, 1860 (IPC) - Section 364, 406, 420, 498-A
High Courts24 Aug 2015Allowed
Surat Singh Malik Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 08 P&H CK 0182
Criminal Procedure Code, 1973 (CrPC) - Section 155(2), 156(1), 173, 482Penal Code, 1860 (IPC) - Section 406, 409, 420, 467, 468
High Courts24 Aug 2015
Harish Ahuja Vs Commissioner of Income Tax, Chandigarh
Punjab And Haryana At Chandigarh · (2015) 08 P&H CK 0161
Income Tax Act, 1961 - Section 143(3), 145(3), 260A
High Courts24 Aug 2015Dismissed
Manjit Kaur Vs Bakhtawar Singh
Punjab And Haryana At Chandigarh · (2015) 08 P&H CK 0156
High Courts24 Aug 2015Dismissed
Darshan Singh and Others Vs Amarjit Singh
Punjab And Haryana At Chandigarh · (2015) 08 P&H CK 0130
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 2Specific Relief Act, 1963 - Section 16(c), 20
High Courts24 Aug 2015Dismissed
Rajbir Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 08 P&H CK 0121
Criminal Procedure Code, 1973 (CrPC) - Section 192, 200, 202, 482Penal Code, 1860 (IPC) - Section 148, 149, 323, 325, 452
High Courts24 Aug 2015Dismissed
Darshani Devi Vs Gian Chand and Others
Punjab And Haryana At Chandigarh · (2015) 08 P&H CK 0120
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 148, 149, 307, 323, 452
High Courts24 Aug 2015Dismissed
Rambir Singh and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 08 P&H CK 0106
Land Acquisition Act, 1894 - Section 17(1), 4, 4(1), 6Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Act, 1963 - Section 5
High Courts24 Aug 2015Disposed off
Chatter Singh and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 4 RCR(Criminal) 215
Constitution of India, 1950 - Article 317, 317(1)Criminal Procedure Code, 1973 (CrPC) - Section 273, 465Penal Code, 1860 (IPC) - Section 120-B, 420, 467, 468, 471