High Courts10 Aug 2015
B.K. Steels Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2016) 87 VST 228
Evidence Act, 1872 - Section 114General Clauses Act, 1897 - Section 27Income Tax Act, 1922 - Section 63(1)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2015
3,934 judgments · page 62 of 197
High Courts10 Aug 2015Dismissed
Anil Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 08 P&H CK 0157
Criminal Procedure Code, 1973 (CrPC) - Section 164
High Courts10 Aug 2015Dismissed
Amandeep Kaur Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 08 P&H CK 0151
Constitution of India, 1950 - Article 226
High Courts10 Aug 2015Dismissed
Babu Lal Vs Indu Devi
Punjab And Haryana At Chandigarh · (2015) 4 RCR(Civil) 163 : (2015) 2 RCR(Rent) 281
Civil Procedure Code, 1908 (CPC) - Order 8 Rule 4, Order 8 Rule 5Haryana Urban (Control of Rent and Eviction) Act, 1973 - Section 13(1), 15(6)
High Courts10 Aug 2015Allowed
State of Punjab and Others Vs Self Financed B.Ed. Colleges Association, Punjab (Regd.) and Others
Punjab And Haryana At Chandigarh · (2015) 08 P&H CK 0089
Constitution of India, 1950 - Article 15, 15(5), 19, 19(1)(a), 19(1)(g)National Council For Teacher Education Act, 1993 - Section 12, 12(g), 14, 15, 16
High Courts10 Aug 2015Allowed
Jangir Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 08 P&H CK 0088
Punjab Municipal Act, 1999 - Section 240
High Courts10 Aug 2015Allowed
Block Development and Panchayat Officer Vs The State Information Commissioner and Others
Punjab And Haryana At Chandigarh · AIR 2015 P&H 191 : (2015) 4 RCR(Civil) 144
Haryana Panchayati Raj Act, 1994 - Section 176Right to Information Act, 2005 - Section 2(j), 22, 24, 3, 6
High Courts10 Aug 2015Allowed
Dhyan Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 4 RCR(Criminal) 581
Criminal Procedure Code, 1973 (CrPC) - Section 164, 173, 313Prevention of Corruption Act, 1988 - Section 13, 13(1)(d), 13(2), 20, 3(1)(d)
High Courts10 Aug 2015
The Commissioner of Income Tax Vs Haryana Financial Corporation
Punjab And Haryana At Chandigarh · (2015) 08 P&H CK 0056
Income Tax Act, 1922 - Section 10Income Tax Act, 1961 - Section 143(3), 260A, 28, 36, 36(1)
High Courts10 Aug 2015
Gurtej Singh Sahota Vs Sant Longowal Institute of Engineering and Technology and Others
Punjab And Haryana At Chandigarh · (2015) 08 P&H CK 0054
Constitution of India, 1950 - Article 309
High Courts10 Aug 2015Dismissed
Gurmeet Kaur Vs Panjab University and Others
Punjab And Haryana At Chandigarh · (2015) 4 SCT 806
High Courts07 Aug 2015
Pr. Commissioner of Income Tax-2 Vs Mobisoft Tele Solutions P. Ltd.
Punjab And Haryana At Chandigarh · (2016) 237 TAXMAN 221
High Courts07 Aug 2015
Commissioner of Central Excise Vs Nexo Products (India)
Punjab And Haryana At Chandigarh · (2015) 08 P&H CK 0256
Central Excises and Salt Act, 1944 - Section 11-A, 35-G
High Courts07 Aug 2015Disposed Off
Reliance General Insurance Company Limited and Others Vs Premi Devi and Others
Punjab And Haryana At Chandigarh · (2015) 08 P&H CK 0180
High Courts07 Aug 2015Dismissed
Shiv Charan and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 4 RCR(Civil) 985
Land Acquisition Act, 1894 - Section 4, 5A, 6, 9
High Courts07 Aug 2015Dismissed
Amrit Banaspati Company Limited Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 08 P&H CK 0053
Central Sales Tax Act, 1956 - Section 9(2)Constitution of India, 1950 - Article 14, 19, 19(1)(g), 245, 246Estate Duty Act, 1953 - Section 59
High Courts07 Aug 2015
Haryana Vanaspati and General Mill Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 08 P&H CK 0049
Constitution of India, 1950 - Article 226Punjab General Sales Tax Act, 1948 - Section 12, 12(3)
High Courts07 Aug 2015Dismissed
Balbir Singh Wasu Vs General Public and Others
Punjab And Haryana At Chandigarh · (2015) 08 P&H CK 0029
Civil Procedure Code, 1908 (CPC) - Section 105, 115, 35-AConstitution of India, 1950 - Article 227Evidence Act, 1872 - Section 65, 90
High Courts06 Aug 2015Dismissed
Karam Chand Vs Presiding Officer, Central Government Industrial Tribunal-cum-Labour Court-I, Chandigarh and Others
Punjab And Haryana At Chandigarh · (2015) 4 SCT 763
Industrial Disputes Act, 1947 - Section 10
High Courts06 Aug 2015Dismissed
Ajay Kumar Vs Anita
Punjab And Haryana At Chandigarh · AIR 2015 P&H 163 : (2016) 1 RCR(Civil) 541
Hindu Marriage Act, 1955 - Section 12, 13, 13(1)