High Courts27 Jul 2015
Harjinder Singh and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0190
Penal Code, 1860 (IPC) - Section 307, 34
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2015
3,934 judgments · page 70 of 197
High Courts27 Jul 2015Dismissed
Satpal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0149
Criminal Procedure Code, 1973 (CrPC) - Section 313Prevention of Corruption Act, 1988 - Section 13(2), 7
High Courts27 Jul 2015
Munish Jain Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0082
Civil Procedure Code, 1908 (CPC) - Section 80, 9Constitution of India, 1950 - Article 226
High Courts27 Jul 2015Disposed off
Subhash Chander Vs Prikshit and Others
Punjab And Haryana At Chandigarh · (2015) 3 RCR(Civil) 917
Civil Procedure Code, 1908 (CPC) - Section 24
High Courts24 Jul 2015Allowed
Charanjit Kaur and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0401
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 155(2), 156(1), 482Penal Code, 1860 (IPC) - Section 120-B, 420, 465, 467, 468
High Courts24 Jul 2015
The New India Assurance Co. Ltd. Vs Shivender Pal Bedi and Others
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0394
Motor Vehicles Act, 1988 - Section 163(A), 163A, 163-A
High Courts24 Jul 2015
Commissioner of C. Ex. Vs G.M.P. Finishing Mills
Punjab And Haryana At Chandigarh · (2015) 324 ELT 256
Central Excises and Salt Act, 1944 - Section 38A, 3AFinance Act, 2001 - Section 131, 132
High Courts24 Jul 2015
Saroj Balram and Others Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0338
Punjab University Act, 1947 - Section 27, 31, 31(2)
High Courts24 Jul 2015Disposed Off
Lal Chand Aggarwal Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 4 SCT 319
High Courts24 Jul 2015Dismissed
Veena Verma Vs Satya Pal Dauley
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0278
East Punjab Urban Rent Restriction Act, 1949 - Section 13
High Courts24 Jul 2015Partly Allowed
Satpal Rohilla Vs Khem Chand and Others
Punjab And Haryana At Chandigarh · (2015) 179 PLR 819
High Courts24 Jul 2015Dismissed
Bhagirath Vs Sultan and Others
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0188
Limitation Act, 1963 - Section 15
High Courts24 Jul 2015Dismissed
Manoj Vs Umesh and Others
Punjab And Haryana At Chandigarh · (2015) 3 RCR(Civil) 1008
Civil Procedure Code, 1908 (CPC) - Section 148Specific Relief Act, 1963 - Section 16(c), 28
High Courts24 Jul 2015
Bright Enterprises Pvt. Ltd. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2016) 381 ITR 107 : (2015) 234 TAXMAN 509
High Courts24 Jul 2015Dismissed
Rakesh C. Jain and Others Vs C.B.I. and Others
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0151
Companies Act, 1956 - Section 10, 187-B, 2(11), 237, 391Constitution of India, 1950 - Article 226, 227Criminal Procedure Code, 1973 (CrPC) - Section 397, 482
High Courts24 Jul 2015Dismissed
Jaswinder Kaur Vs Punjab State Power Corporation Limited and Others
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0145
Constitution of India, 1950 - Article 226, 227Penal Code, 1860 (IPC) - Section 120-B, 468, 471Prevention of Corruption Act, 1988 - Section 13(1)(d)
High Courts24 Jul 2015Disposed off
Khem Chand and Others Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2015) 4 LLN 230
Constitution of India, 1950 - Article 226Industrial Employment (Standing Orders) Act, 1946 - Section 10, 10(2), 10(3), 3, 5
High Courts24 Jul 2015Allowed
Uma Devi and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 3 SCT 553
High Courts24 Jul 2015Allowed
Rakesh Kumar Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 180 PLR 466
Civil Procedure Code, 1908 (CPC) - Section 148, 149, 151Constitution of India, 1950 - Article 311(2)(b)
High Courts24 Jul 2015Allowed
Surjit Singh Vs Sukhbir Kaur and Others
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0092
Evidence Act, 1872 - Section 65Registration Act, 1908 - Section 62(2)Succession Act, 1925 - Section 63 (c)