COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2015

3,934 judgments · page 75 of 197

High Courts17 Jul 2015Dismissed

Jai Singh and Others Vs State of Haryana

Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0112

Criminal Procedure Code, 1973 (CrPC) - Section 313, 319, 401 (3), 428Penal Code, 1860 (IPC) - Section 328, 342, 376, 376 (2) (g), 506

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High Courts17 Jul 2015Dismissed

Municipal Corporation, Amritsar Vs Amritsar Diocesan Trust Association

Punjab And Haryana At Chandigarh · (2015) 3 RCR(Civil) 956

Civil Procedure Code, 1908 (CPC) - Section 100Punjab Municipal Act, 1999 - Section 369, 396

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High Courts17 Jul 2015Disposed off

Jang Bahadur Dhawan Vs Balwant Singh and Others

Punjab And Haryana At Chandigarh · (2015) 3 RCR(Civil) 938

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High Courts16 Jul 2015Allowed

Dharambir and Others Vs State of Haryana

Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0399

Criminal Procedure Code, 1973 (CrPC) - Section 173, 173(2), 313Penal Code, 1860 (IPC) - Section 148, 149, 302, 307, 323

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High Courts16 Jul 2015Dismissed

Ujjwal Sahrawat Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0322

Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10(2)Haryana Urban (Control of Rent and Eviction) Act, 1973 - Section 15(2), 2(e), 2(h)

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High Courts16 Jul 2015Dismissed

Prem Singh and Others Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2015) 4 SCT 578

Constitution of India, 1950 - Article 14, 16, 16(1)

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High Courts16 Jul 2015Dismissed

Usha Rani Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0271

Criminal Procedure Code, 1973 (CrPC) - Section 154, 154(3), 156, 156(3), 190

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High Courts16 Jul 2015Dismissed

Dalbir Singh Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0180

Penal Code, 1860 (IPC) - Section 420, 467, 468

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High Courts16 Jul 2015

Gurdas Garg Vs The Commissioner of Income Tax (Appeals), Bathinda and Others

Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0170

Income Tax Act, 1961 - Section 295, 40A, 40A(3), 40-A(3)

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High Courts16 Jul 2015Dismissed

R.K. Sharma Vs The Central Bank of India and Others

Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0140

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High Courts16 Jul 2015

Commissioner Central Excise Commissionerate Vs Bellsonica Auto Components India P. Ltd.

Punjab And Haryana At Chandigarh · (2015) 52 GST 1100 : (2015) 40 STR 41 : (2016) 87 VST 63

Central Excises and Salt Act, 1944 - Section 2(l), 2(l)(ii), 35(G)Finance Act, 1994 - Section 65, 66

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High Courts16 Jul 2015Allowed

Bawa Jatinder Singh Vs Chandigarh Administration and Others

Punjab And Haryana At Chandigarh · (2015) 180 PLR 361 : (2016) 1 RCR(Civil) 165

Capital of Punjab (Development and Regulation) Act, 1952 - Section 10(2), 15, 22Constitution of India, 1950 - Article 14, 226

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High Courts16 Jul 2015Dismissed

Swami Sadanand Ji Vs Arvind Mehta and Others

Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0133

Criminal Procedure Code, 1973 (CrPC) - Section 313, 378(4), 417, 482Penal Code, 1860 (IPC) - Section 148, 149, 307, 323, 326

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High Courts16 Jul 2015Dismissed

Madan Lal Vs State of Punjab

Punjab And Haryana At Chandigarh · (2015) 3 RCR(Criminal) 806

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 376, 506

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High Courts16 Jul 2015Dismissed

Naranjan Dass Vs State of Punjab

Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0120

Criminal Procedure Code, 1973 (CrPC) - Section 313Prevention of Corruption Act, 1988 - Section 13(1), 13(2), 7

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High Courts15 Jul 2015

Dalbir Singh Vs Industrial Tribunal-cum-Labour Court and Others

Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0389

Constitution of India, 1950 - Article 14, 16, 19, 21

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High Courts15 Jul 2015Allowed

Lakhbir Kaur Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2016) 1 RCR(Criminal) 147

Arms Act, 1959 - Section 25Criminal Procedure Code, 1973 (CrPC) - Section 161, 173, 193, 200, 201Evidence Act, 1872 - Section 25, 3

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High Courts15 Jul 2015Dismissed

Satbir Vs Shanti Devi and Others

Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0381

Limitation Act, 1963 - Section 28, 5

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High Courts15 Jul 2015Dismissed

Bir Singh Vs Haryana State and Others

Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0380

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High Courts15 Jul 2015Partly Allowed

Parveen Chawla and Others Vs Shakuntla Rani and Others

Punjab And Haryana At Chandigarh · (2016) ACJ 535 : (2016) 1 ALLMR 80 : (2016) 1 RCR(Civil) 187

Penal Code, 1860 (IPC) - Section 149(2)(a)(ii), 279, 304-A

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