High Courts07 Jul 2015Dismissed
Jagir Singh and Others Vs Lala Lajpat Rai University of Veterinary and Animal Sciences and Others
Punjab And Haryana At Chandigarh · (2016) 1 SCT 819
Constitution of India, 1950 - Article 14
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2015
3,934 judgments · page 81 of 197
High Courts07 Jul 2015Dismissed
Parmod Kumar and Others Vs Anand Basia and Others
Punjab And Haryana At Chandigarh · (2015) 4 RCR(Civil) 655
Civil Procedure Code, 1908 (CPC) - Section 92, 92 (a)
High Courts07 Jul 2015Disposed off
Sukhlal Singh Vs Indian Overseas Bank and Others
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0042
Constitution of India, 1950 - Article 14
High Courts07 Jul 2015Allowed
Purushotam Lal Saini Vs Central Bank of India and Others
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0041
Constitution of India, 1950 - Article 226, 311(2)
High Courts07 Jul 2015Disposed off
Dilbagh Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0012
Criminal Procedure Code, 1973 (CrPC) - Section 161, 167, 167 (2), 167(2), 173Evidence Act, 1872 - Section 123, 124Explosive Substances Act, 1908 - Section 7
High Courts06 Jul 2015Dismissed
National Insurance Co. Ltd. Vs Jaibir and Others
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0388
Criminal Procedure Code, 1973 (CrPC) - Section 161, 173Penal Code, 1860 (IPC) - Section 279, 304-A, 337
High Courts06 Jul 2015Dismissed
Major Singh and Others Vs Ranjit Singh
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0349
Specific Relief Act, 1963 - Section 20(d)
High Courts06 Jul 2015Allowed
Sunena Devi Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0339
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Evidence Act, 1872 - Section 27, 30Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, 29, 50, 52-A
High Courts06 Jul 2015Dismissed
Institute of Hotel Management Vs Presiding Officer, Industrial Tribunal-cum-Labour Court and Others
Punjab And Haryana At Chandigarh · (2015) 4 LLJ 102 : (2015) 4 SCT 627
High Courts06 Jul 2015Allowed
Dalvir Singh Vs Gurdeep Singh and Others
Punjab And Haryana At Chandigarh · (2015) 4 RCR(Civil) 856
Constitution of India, 1950 - Article 227
High Courts06 Jul 2015Allowed
Kesar Singh Vs State of U.T. Chandigarh and Others
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0284
Criminal Procedure Code, 1973 (CrPC) - Section 173, 207, 313, 320, 320(8)Penal Code, 1860 (IPC) - Section 336, 406, 420
High Courts06 Jul 2015Dismissed
Rajinder Kumar Vs Satya Wati and Others
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0276
Limitation Act, 1963 - Section 10, 11, 12, 13, 14
High Courts06 Jul 2015Dismissed
Jasjit Singh Jaggi Vs Navdeep Kaur
Punjab And Haryana At Chandigarh · (2015) 179 PLR 867
Hindu Marriage Act, 1955 - Section 13
High Courts06 Jul 2015Dismissed
Surinder Singh Vs Mam Chand and Others
Punjab And Haryana At Chandigarh · (2015) 179 PLR 753
Civil Procedure Code, 1908 (CPC) - Order 33 Rule 1, Order 33 Rule 1A, Order 33 Rule 33, Order 33 Rule 5, Order 33 Rule 7Constitution of India, 1950 - Article 227
High Courts06 Jul 2015Disposed off
Jaipal Singh Vs Punjab Mandi Board and Others
Punjab And Haryana At Chandigarh · (2015) 4 RCR(Civil) 420
Punjab Agricultural Produce Markets Act, 1961 - Section 33(4)
High Courts06 Jul 2015
The Commissioner of Income Tax-II Vs Ravinder Singhania
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0224
Income Tax Act, 1961 - Section 143, 143(1), 143(3), 154, 234A
High Courts06 Jul 2015Dismissed
Jagat Singh Vs The Presiding Officer, Industrial-cum-Labour Court and Others
Punjab And Haryana At Chandigarh · (2015) LLR 885
Industrial Disputes Act, 1947 - Section 2(a), 25F
High Courts06 Jul 2015Dismissed
State Bank of India Vs Central Govt. Industrial Tribunal-cum-Labour Court and Others
Punjab And Haryana At Chandigarh · (2015) 3 LLJ 543
Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 11-APenal Code, 1860 (IPC) - Section 120-B, 409, 420
High Courts06 Jul 2015
Harf Charitable Trust (Regd.) Vs Chief Commissioner of Income Tax and Others
Punjab And Haryana At Chandigarh · (2015) 376 ITR 110
Income Tax Act, 1961 - Section 10(22), 10(23C), 10(23C)(vi), 11, 12A
High Courts06 Jul 2015Allowed
Balbir Singh Chahal Vs Sukhdev Singh and Others
Punjab And Haryana At Chandigarh · (2015) 3 RCR(Civil) 887
Evidence Act, 1872 - Section 65, 68