High Courts03 Jul 2015Dismissed
Vijay Kumar Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 179 PLR 734
Civil Procedure Code, 1908 (CPC) - Section 88Motor Vehicles Act, 1988 - Section 42, 59
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2015
3,934 judgments · page 83 of 197
High Courts03 Jul 2015Partly Allowed
The Chhiniwal Cooperative Agricultural Multipurpose Society Limited Chhiniwal Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0036
Constitution of India, 1950 - Article 21, 309General Clauses Act, 1897 - Section 16Penal Code, 1860 (IPC) - Section 148, 149, 325, 326
High Courts03 Jul 2015Allowed
Parveen Kumar Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0035
Criminal Procedure Code, 1973 (CrPC) - Section 193, 200, 201, 202, 300Penal Code, 1860 (IPC) - Section 120-B, 302, 323, 325, 34
High Courts03 Jul 2015Dismissed
Gursewak Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0034
Criminal Procedure Code, 1973 (CrPC) - Section 193, 200, 201, 202, 300Evidence Act, 1872 - Section 113-BPenal Code, 1860 (IPC) - Section 302, 304-B, 34
High Courts03 Jul 2015Allowed
Hewlett Packard India Sales Pvt. Ltd. and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0033
Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 482Penal Code, 1860 (IPC) - Section 120B, 120-B, 342, 384, 420
High Courts03 Jul 2015Allowed
Ashok Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0032
Criminal Procedure Code, 1973 (CrPC) - Section 313Prevention of Corruption Act, 1988 - Section 13(1)(a), 13(2), 20, 7
High Courts03 Jul 2015Allowed
Kuldeep Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0027
Criminal Procedure Code, 1973 (CrPC) - Section 173, 207, 313Prevention of Corruption Act, 1988 - Section 13, 13(1)(D), 20, 7
High Courts03 Jul 2015
Deputy Commissioner, Karnal and Others Vs Sunita and Others
Punjab And Haryana At Chandigarh · AIR 2015 P&H 147 : (2015) 179 PLR 870 : (2015) 4 RCR(Civil) 354
Constitution of India, 1950 - Article 243R, 243T, 243U, 243ZAGeneral Clauses Act, 1897 - Section 21Haryana Municipal Act, 1973 - Section 18, 21, 21 (3), 22
High Courts03 Jul 2015Dismissed
Jai Bhagwan and Others Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0011
Criminal Procedure Code, 1973 (CrPC) - Section 313, 428Penal Code, 1860 (IPC) - Section 323, 34, 429, 436, 506
High Courts02 Jul 2015Dismissed
Bhim Sen Vs Ashok Chhabra
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0348
High Courts02 Jul 2015Dismissed
State of Punjab and Others Vs Daljit Singh and Others
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0334
Constitution of India, 1950 - Article 311(2), 311(2)(b)Penal Code, 1860 (IPC) - Section 223, 224, 460
High Courts02 Jul 2015Dismissed
Union Territory of Chandigarh Vs Kanwal Kishore Jerath and Others
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0285
Criminal Procedure Code, 1973 (CrPC) - Section 161, 166, 313, 378(4)Penal Code, 1860 (IPC) - Section 120-B, 406, 409, 420Prevention of Corruption Act, 1988 - Section 13(1)(a)
High Courts02 Jul 2015Dismissed
Shiv Hosiery Factory and Others Vs Raj Kumar Bansal
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0277
Contract Act, 1872 - Section 46Limitation Act, 1963 - Section 3Specific Relief Act, 1963 - Section 15, 16, 38
High Courts02 Jul 2015Dismissed
Jai Parkash Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0266
Constitution of India, 1950 - Article 19, 226, 227Land Acquisition Act, 1894 - Section 4, 6, 9
High Courts02 Jul 2015Disposed Off
Satyawan Sharma Vs Jamna Dass and Others
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0265
High Courts02 Jul 2015Dismissed
Madan Lal Vs Sanjay Singh and Others
Punjab And Haryana At Chandigarh · (2015) 179 PLR 754
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, Order 7 Rule 11(d)
High Courts02 Jul 2015Allowed
Manju Chaudhary Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 179 PLR 725
High Courts02 Jul 2015Dismissed
Mahender Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 179 PLR 724
Arms Act, 1959 - Section 27Penal Code, 1860 (IPC) - Section 323, 324
High Courts02 Jul 2015
Commissioner of Income Tax-I Vs Rakesh Gupta
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0225
High Courts02 Jul 2015Allowed
Dalbir Vs Presiding Officer, Industrial Tribunal-cum-Labour Court and Others
Punjab And Haryana At Chandigarh · (2015) 3 LLJ 491 : (2015) LLR 1108
Industrial Disputes Act, 1947 - Section 25-F