CourtKutchehry.com

COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2015

3,934 judgments · page 85 of 197

High Courts01 Jul 2015Dismissed

Radhey Mohan Vs U.T., Chandigarh

Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0028

Criminal Procedure Code, 1973 (CrPC) - Section 173(2), 313Evidence Act, 1872 - Section 134Penal Code, 1860 (IPC) - Section 367, 377
Read judgment
High Courts01 Jul 2015Partly Allowed

Dalbir Singh Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0023

Arbitration and Conciliation Act, 1996 - Section 19, 2(1)(h), 28, 32, 33Civil Procedure Code, 1908 (CPC) - Section 80Constitution of India, 1950 - Article 309
Read judgment
High Courts01 Jul 2015Disposed off

Jawahar Lal Vs State of Haryana

Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0013

Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, 50
Read judgment
High Courts01 Jul 2015Dismissed

Vikas Kumar Goyal Vs Nidhi Garg

Punjab And Haryana At Chandigarh · (2015) 4 RCR(Civil) 224

Hindu Marriage Act, 1955 - Section 13, 13(1)(i)(b), 9Penal Code, 1860 (IPC) - Section 498-A
Read judgment
High Courts01 Jul 2015Dismissed

Suresh Kumar Vs State of Punjab

Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0009

Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 113-BPenal Code, 1860 (IPC) - Section 304-B, 306
Read judgment
High Courts01 Jul 2015Allowed

Kailash Chand Vs State of Haryana

Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0008

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 120-B, 201, 302, 306, 342
Read judgment
High Courts01 Jul 2015

Yogesh Kumar Vs Inder Kumar

Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0005

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 10, Order 41 Rule 23, Order 41 Rule 23A, Order 41 Rule 27, 105Evidence Act, 1872 - Section 111, 114, 91, 92Punjab Urban Rent Restriction Act, 1947 - Section 13
Read judgment
High Courts01 Jul 2015Dismissed

Raj Kumar and Others Vs Ami Chand and Others

Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0004

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27Criminal Procedure Code, 1973 (CrPC) - Section 151Transfer of Property Act, 1882 - Section 62
Read judgment
High Courts01 Jul 2015Disposed off

Ompal Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0003

Civil Procedure Code, 1908 (CPC) - Order 44 Rule 44Constitution of India, 1950 - Article 38, 39, 46Land Acquisition Act, 1894 - Section 11, 18, 18, 18(1), 19
Read judgment