High Courts30 Jun 2015Dismissed
Harvinder Singh and Others Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2015) 179 PLR 703 : (2015) 2 RCR(Rent) 509
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2015
3,934 judgments · page 86 of 197
High Courts30 Jun 2015Dismissed
Bhupinder Singh Vs Panchayat Samiti Batala and Others
Punjab And Haryana At Chandigarh · (2015) 4 RCR(Civil) 366 : (2015) 2 RCR(Rent) 322
High Courts30 Jun 2015
MDN Education Society Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2015) 06 P&H CK 0044
Income Tax Act, 1961 - Section 10, 10 (23C), 10(23C), 10(23C)(vi), 10(23-C)(vi)
High Courts30 Jun 2015
Dronacharya College of Engineering Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 06 P&H CK 0041
High Courts30 Jun 2015Allowed
Vishav Bandhu Jabalia Vs Baba Farid University of Health Sciences and Others
Punjab And Haryana At Chandigarh · (2015) 06 P&H CK 0040
High Courts30 Jun 2015Allowed
Guru Gobind Singh Khalsa College Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 06 P&H CK 0032
Punjab Affiliated Colleges (Security of Service of Employees) Act, 1974 - Section 2-A, 7-A(12)
High Courts30 Jun 2015Dismissed
Geetanjali Rautela Vs Rohan Jagdale and Others
Punjab And Haryana At Chandigarh · (2016) CriLJ 222
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Penal Code, 1860 (IPC) - Section 354, 376, 376(2)(n), 506
High Courts30 Jun 2015
Balwant Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 06 P&H CK 0016
Penal Code, 1860 (IPC) - Section 279, 304-A
High Courts30 Jun 2015
The Commissioner of Income Tax (Central) Vs Mahesh Munjal HUF
Punjab And Haryana At Chandigarh · (2015) 06 P&H CK 0014
Income Tax Act, 1961 - Section 192, 193, 194, 194A, 194C
High Courts30 Jun 2015Allowed
Mam Chand and Others Vs Ashok and Others
Punjab And Haryana At Chandigarh · (2015) 06 P&H CK 0013
High Courts30 Jun 2015Allowed
Renu Gupta Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 06 P&H CK 0011
Constitution of India, 1950 - Article 14
High Courts30 Jun 2015Dismissed
Shri Ram General Insurance Company Limited Vs Sandhiya and Others
Punjab And Haryana At Chandigarh · (2015) 06 P&H CK 0010
High Courts30 Jun 2015Dismissed
Pardeep Kumar Vs Surinder Singh and Others
Punjab And Haryana At Chandigarh · (2015) 06 P&H CK 0009
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 36, Order 21 Rule 97, Order 22 Rule 4, Order 22 Rule 4(4)East Punjab Urban Rent Restriction Act, 1949 - Section 13
High Courts30 Jun 2015Dismissed
Nasib Kaur Vs Amarjit Kaur
Punjab And Haryana At Chandigarh · (2015) 2 RCR(Rent) 645
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 23 Rule 1East Punjab Urban Rent Restriction (Chandigarh Amendment) Act, 1982 - Section 2(d), 2(d)(ii)East Punjab Urban Rent Restriction Act, 1949 - Section 13, 13(3)(a)(i), 2(d), 2(g)
High Courts30 Jun 2015Allowed
Sukhpreet Singh Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2015) 06 P&H CK 0007
Constitution of India, 1950 - Article 14, 16
High Courts30 Jun 2015Allowed
Sudesh Kumar Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 06 P&H CK 0006
Penal Code, 1860 (IPC) - Section 120-B, 409, 420Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2)
High Courts30 Jun 2015Allowed
Sohan Lal Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2015) 06 P&H CK 0005
High Courts30 Jun 2015Allowed
Gurjit Singh and Others Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2015) 06 P&H CK 0003
High Courts30 Jun 2015Dismissed
Joginder Singh and Others Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2015) 179 PLR 699
High Courts30 Jun 2015Dismissed
Gurdial Singh and Others Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2015) 06 P&H CK 0001
Civil Procedure Code, 1908 (CPC) - Section 141, 20(c), 20(e)Constitution of India, 1950 - Article 226, 226 (2), 226(2)