High Courts05 Jun 2015Allowed
Lakhbir Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 06 P&H CK 0050
Arms Act, 1959 - Section 25Penal Code, 1860 (IPC) - Section 399, 402
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2015
3,934 judgments · page 88 of 197
High Courts05 Jun 2015Allowed
Manjit Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 06 P&H CK 0045
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 110Penal Code, 1860 (IPC) - Section 399, 402
High Courts05 Jun 2015Dismissed
Pala Singh and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 06 P&H CK 0036
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 15(c), 42
High Courts05 Jun 2015Dismissed
Randhir Singh and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 06 P&H CK 0021
Criminal Procedure Code, 1973 (CrPC) - Section 164, 173, 313Penal Code, 1860 (IPC) - Section 376(2)(g), 450
High Courts05 Jun 2015Dismissed
State of Haryana Vs Hari Chand and Others
Punjab And Haryana At Chandigarh · (2015) 06 P&H CK 0020
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Penal Code, 1860 (IPC) - Section 406, 498-A
High Courts04 Jun 2015Allowed
Subhash Chand Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 06 P&H CK 0035
Constitution of India, 1950 - Article 309
High Courts03 Jun 2015Dismissed
Jagroop Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 06 P&H CK 0019
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 18, 50
High Courts03 Jun 2015Disposed off
Jasvir Kaur and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 06 P&H CK 0018
Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 482
High Courts02 Jun 2015Allowed
Jagdish Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 06 P&H CK 0017
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 173, 482Penal Code, 1860 (IPC) - Section 120-B, 420, 467, 468, 471
High Courts02 Jun 2015Allowed
Panchayat Samiti Vs Deputy Commissioner, Gurdaspur and Others
Punjab And Haryana At Chandigarh · (2015) 4 RCR(Civil) 451 : (2015) 2 RCR(Rent) 45
Punjab Public Premises and Land (Eviction and Rent Recovery) Act, 1973 - Section 15
High Courts29 May 2015Allowed
Kulwant Kaur and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0536
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 201, 314, 315, 318, 34
High Courts29 May 2015Dismissed
Kuldeep Raj Gupta Vs Avtar Singh and Others
Punjab And Haryana At Chandigarh · (2015) 2 RCR(Rent) 662
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27East Punjab Urban Rent Restriction Act, 1949 - Section 13, 13(3)(a), 13(3)(a)(i), 13(3)(i)(b)
High Courts29 May 2015Dismissed
M.C. Samana and Others Vs Joginder Singh and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0530
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 101, Order 21 Rule 97Displaced Persons (Debts Adjustment) Act, 1951 - Section 53Evidence Act, 1872 - Section 110
High Courts29 May 2015Partly Allowed
Tata Aig General Insurance Company Ltd. Vs Savita and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0516
Motor Vehicles Act, 1988 - Section 163-A
High Courts29 May 2015Dismissed
Pepsu Road Transport Corporation and Others Vs Naurang Singh and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0501
Industrial Disputes Act, 1947 - Section 11-A
High Courts29 May 2015Dismissed
Raja Ram and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 05 P&H CK 0497
Constitution of India, 1950 - Article 226, 227
High Courts29 May 2015
Purneeta Sethi Vs Ritu Sethi and Others
Punjab And Haryana At Chandigarh · (2015) 179 PLR 407
Civil Procedure Code, 1908 (CPC) - Section 115Court Fees Act, 1870 - Section 10, 9
High Courts29 May 2015Dismissed
Nitish Kumar and Others Vs Lala Lajpat Rai University of Veterinary and Animal Sciences and Others
Punjab And Haryana At Chandigarh · (2015) 3 SCT 304
High Courts29 May 2015Dismissed
Ram Singh Dhall Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 3 RCR(Criminal) 667
Criminal Procedure Code, 1973 (CrPC) - Section 173, 197Penal Code, 1860 (IPC) - Section 21Prevention of Corruption Act, 1988 - Section 10, 11, 13, 13(2), 15
High Courts29 May 2015Dismissed
Sachdeva Maternity and General Hospital Vs Presiding Officer, Employees' Provident Fund Appellate Tribunal and Others
Punjab And Haryana At Chandigarh · (2015) LLR 837
Employees Provident Funds Family Pension Fund and Deposit-linked Insurance Fund Act, 1952 - Section 7A