High Courts06 Apr 2015
Commissioner of Central Excise Vs P.T. Impex
Punjab And Haryana At Chandigarh · (2015) 321 ELT 38
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2015
3,934 judgments · page 133 of 197
High Courts06 Apr 2015Dismissed
State of Haryana Vs Partap Singh and Others
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0316
Criminal Procedure Code, 1973 (CrPC) - Section 173Penal Code, 1860 (IPC) - Section 148, 149, 216, 307, 323
High Courts06 Apr 2015Dismissed
Bimla Devi and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0302
Constitution of India, 1950 - Article 226, 227Haryana Urban Development Authority Act, 1977 - Section 17, 17(1)
High Courts06 Apr 2015Dismissed
Satnam Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0294
Criminal Procedure Code, 1973 (CrPC) - Section 173Evidence Act, 1872 - Section 134Penal Code, 1860 (IPC) - Section 302
High Courts06 Apr 2015Dismissed
Sangeeta Vs Om Parkash Balyan and Others
Punjab And Haryana At Chandigarh · (2015) ALLMR(Cri) 428 : (2015) CriLJ 2635 : (2015) 4 Crimes 97 : (2015) 3 JCC 1796 : (2015) 3 RCR(Civil) 495 : (2015) 3 RCR(Criminal) 336
Criminal Procedure Code, 1973 (CrPC) - Section 482Hindu Adoptions and Maintenance Act, 1956 - Section 4Protection of Women From Domestic Violence Act, 2005 - Section 12, 17(1), 29
High Courts06 Apr 2015Allowed
Kulvir Singh Kalirai Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0158
Criminal Procedure Code, 1973 (CrPC) - Section 188, 482, 82Information Technology Act, 2000 - Section 2Penal Code, 1860 (IPC) - Section 4, 498-A
High Courts06 Apr 2015Allowed
Bhushan Singh Rana Vs Punjab Pollution Control Board and Others
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0157
Constitution of India, 1950 - Article 356Criminal Procedure Code, 1973 (CrPC) - Section 197, 29, 4, 482, 5Water (Prevention and Control of Pollution) Act, 1974 - Section 24, 25, 26, 43, 44
High Courts06 Apr 2015Dismissed
Balwinder Kaur Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0146
Administrative Tribunals Act, 1985 - Section 20, 21, 21(1), 21(3)Penal Code, 1860 (IPC) - Section 409, 420, 467, 468, 471
High Courts06 Apr 2015Dismissed
Prem Kumar Rattan Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0095
Criminal Procedure Code, 1973 (CrPC) - Section 155(2), 156(1), 173, 482Passports Act, 1967 - Section 12Penal Code, 1860 (IPC) - Section 120-B, 420, 467, 468, 471
High Courts06 Apr 2015Allowed
Satish Bhanot Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0081
Constitution of India, 1950 - Article 14, 21, 226, 227
High Courts06 Apr 2015Dismissed
Nirmal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0080
Criminal Procedure Code, 1973 (CrPC) - Section 367, 369, 424, 438, 482Penal Code, 1860 (IPC) - Section 148, 149, 307, 323, 341
High Courts06 Apr 2015Allowed
New India Assurance Company Ltd. Vs Seema Gandhi and Others
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0048
Motor Vehicles Act, 1988 - Section 163(A), 163-A, 166
High Courts06 Apr 2015Disposed off
Ram Piyari and Others Vs CTU and Others
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0045
High Courts06 Apr 2015Dismissed
Suba Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0040
Criminal Procedure Code, 1973 (CrPC) - Section 100Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 41, 42, 43, 50
High Courts06 Apr 2015Disposed off
Manju Rani and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0027
Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 482
High Courts06 Apr 2015
Maken Cement Industries Vs Commissioner of Income Tax and Others
Punjab And Haryana At Chandigarh · (2015) 374 ITR 25
Income Tax Act, 1961 - Section 143(1), 260-A, 80-IB
High Courts06 Apr 2015Dismissed
Jom Khan and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0016
Criminal Procedure Code, 1973 (CrPC) - Section 227, 227, 228, 228Penal Code, 1860 (IPC) - Section 147, 148, 149, 285, 307
High Courts06 Apr 2015
Regional Provident Fund Commissioner Vs Surinder Singh and Company and Others
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0007
Employees Provident Funds and Miscellaneous Provisions Act, 1952 - Section 2A, 7-A, 7-I
High Courts06 Apr 2015Dismissed
Nepal Singh and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0004
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 332, 333, 34, 342, 353Probation of Offenders Act, 1958 - Section 4
High Courts06 Apr 2015Disposed off
Jaswant Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0003
Criminal Procedure Code, 1973 (CrPC) - Section 193, 200, 201, 202, 300Penal Code, 1860 (IPC) - Section 302, 323, 34, 342