High Courts07 Apr 2015
Yatinder Rana Vs Harpal Singh and Others
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0075
Constitution of India, 1950 - Article 227Limitation Act, 1963 - Section 28, 5
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2015
3,934 judgments · page 132 of 197
High Courts07 Apr 2015
Subhash Chand Vs Om Parkash and Others
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0074
Civil Procedure Code, 1908 (CPC) - Section 148Constitution of India, 1950 - Article 227Specific Relief Act, 1963 - Section 28
High Courts07 Apr 2015
Sukhdip Kaur Vs Kurukshetra University and Others
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0051
High Courts07 Apr 2015Allowed
Nazneen Atwal and Others Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0050
Veterinary Council Act, 1984 - Section 15(2), 21(4)
High Courts07 Apr 2015Dismissed
Baba Pritam Dass Shiksha Samiti Vs The National Council for Teachers Education and Others
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0049
National Council For Teacher Education Act, 1993 - Section 14, 32(2)
High Courts07 Apr 2015Allowed
Shalini Sindhu Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 3 SCT 255
High Courts07 Apr 2015Allowed
Luckey and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0038
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 320, 34, 382
High Courts07 Apr 2015Allowed
Nirbhai Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0037
Criminal Procedure Code, 1973 (CrPC) - Section 167(2), 439, 482Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 22, 36A(4), 36-A(4)
High Courts07 Apr 2015Dismissed
V.K. Khullar Vs Oriental Bank of Commerce and Others
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0035
High Courts07 Apr 2015Disposed off
Vijay Pal Singh and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0021
Constitution of India, 1950 - Article 226, 227
High Courts07 Apr 2015
Sunil Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 3 RCR(Civil) 595
High Courts07 Apr 2015Disposed off
Sukhcharan Kaur and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0017
Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 482
High Courts07 Apr 2015Allowed
Amit Kumar and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0008
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 148, 149, 307, 320, 323
High Courts07 Apr 2015
Jarnail Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0005
Criminal Procedure Code, 1973 (CrPC) - Section 313Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 13(i)(d), 19, 7
High Courts06 Apr 2015Dismissed
Mani Ram Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 4 RCR(Criminal) 163
Criminal Procedure Code, 1973 (CrPC) - Section 427, 482Penal Code, 1860 (IPC) - Section 148, 149, 302, 307, 323
High Courts06 Apr 2015
Kaushal Construction Co. Vs Commissioner of Central Excise
Punjab And Haryana At Chandigarh · (2015) 40 STR 38
High Courts06 Apr 2015Allowed
Ruldu Ram Vs Punjab State Electricity Board and Others
Punjab And Haryana At Chandigarh · (2015) 3 SCT 690
Constitution of India, 1950 - Article 226, 227
High Courts06 Apr 2015Allowed
Mohan Singh Vs State of Punjab and Ors
Punjab And Haryana At Chandigarh · (2015) 3 SCT 683
High Courts06 Apr 2015Allowed
Puran Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 3 SCT 649
Constitution of India, 1950 - Article 226, 227
High Courts06 Apr 2015Allowed
Urmil Johar Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 3 SCT 191