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Punjab And Haryana At Chandigarh judgments, 2015

3,934 judgments · page 130 of 197

High Courts08 Apr 2015Dismissed

Gurdial Singh and Others Vs State of Punjab

Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0181

Criminal Procedure Code, 1973 (CrPC) - Section 145, 173, 311, 313Evidence Act, 1872 - Section 145Penal Code, 1860 (IPC) - Section 307, 34, 341, 396
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High Courts08 Apr 2015Dismissed

Balbir Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2015) 3 RCR(Criminal) 755

Criminal Procedure Code, 1973 (CrPC) - Section 173, 207, 313Penal Code, 1860 (IPC) - Section 323, 324, 326, 34Prevention of Corruption Act, 1988 - Section 13(2), 20, 7
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High Courts08 Apr 2015Partly Allowed

Tajinder Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0177

Criminal Procedure Code, 1973 (CrPC) - Section 207, 313, 357Penal Code, 1860 (IPC) - Section 406, 498A, 498-A, 506
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High Courts08 Apr 2015Allowed

Rattan Singh Matoria and Others Vs State of Haryana

Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0155

Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, 151Criminal Procedure Code, 1973 (CrPC) - Section 154, 156, 156(3), 182, 195Penal Code, 1860 (IPC) - Section 172, 173, 174, 175, 176
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High Courts08 Apr 2015Dismissed

Dara Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0097

Criminal Procedure Code, 1973 (CrPC) - Section 311, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 15
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