High Courts10 Apr 2015Dismissed
Palwinder Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0057
Criminal Procedure Code, 1973 (CrPC) - Section 311, 313, 319, 82Penal Code, 1860 (IPC) - Section 302, 34
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2015
3,934 judgments · page 128 of 197
High Courts09 Apr 2015
Chander Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 3 SCT 210
Constitution of India, 1950 - Article 226, 352
High Courts09 Apr 2015Disposed off
Executive Engineer, Mahendergarh Canal Water Services Division Vs Chet Ram and Others
Punjab And Haryana At Chandigarh · (2015) 4 RCR(Civil) 837
Constitution of India, 1950 - Article 226, 227Land Acquisition Act, 1894 - Section 11, 16, 18, 4, 4(1)
High Courts09 Apr 2015Allowed
The Gram Panchayat, Janal Vs The Director Consolidation, Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0330
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 - Section 21(3), 42
High Courts09 Apr 2015
Commissioner of Income Tax Vs Saroop Tanneries Ltd.
Punjab And Haryana At Chandigarh · (2015) 374 ITR 20
Income Tax Act, 1961 - Section 254(1), 254(2), 260A
High Courts09 Apr 2015Allowed
SFL Industries Ltd. Vs Reliance Capital Ltd. and Others
Punjab And Haryana At Chandigarh · AIR 2015 P&H 116
Companies Act, 1956 - Section 457(1)(c), 48, 529-ATransfer of Property Act, 1882 - Section 48
High Courts09 Apr 2015Dismissed
Hukam Chand Vs Risalo and Others
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0313
High Courts09 Apr 2015Disposed off
National Insurance Co. Ltd. and Others Vs Jagat Narain Goel and Others
Punjab And Haryana At Chandigarh · (2016) ACJ 512 : (2015) 179 PLR 186
Motor Vehicles Act, 1988 - Section 166
High Courts09 Apr 2015Dismissed
Sumer and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0189
Criminal Procedure Code, 1973 (CrPC) - Section 319, 319(1), 482Penal Code, 1860 (IPC) - Section 323, 325, 34, 506
High Courts09 Apr 2015Dismissed
Charanpreet Kaur Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0188
Criminal Procedure Code, 1973 (CrPC) - Section 164, 313, 386, 391Penal Code, 1860 (IPC) - Section 328, 376, 506
High Courts09 Apr 2015Partly Allowed
Kirna Devi and Others Vs Randhir Singh and Others
Punjab And Haryana At Chandigarh · (2015) 4 RCR(Civil) 38
High Courts09 Apr 2015Dismissed
Lachhman Vs Bakshi Ram
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0170
Negotiable Instruments Act, 1881 (NI) - Section 118(a)
High Courts09 Apr 2015Partly Allowed
Paramjit Kaur and Others Vs Harish Kumar and Others
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0090
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 33
High Courts09 Apr 2015
Punjab State Civil Supply Corporation Ltd. Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0085
High Courts09 Apr 2015
Bachan Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0077
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313, 360, 360 (1), 361Penal Code, 1860 (IPC) - Section 323, 34, 506Probation of Offenders Act, 1958 - Section 4 (1)
High Courts09 Apr 2015
Jagdish Chander and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0076
High Courts09 Apr 2015
State of Punjab Vs Harminder Singh and Others
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0068
Criminal Procedure Code, 1973 (CrPC) - Section 161, 173, 175, 277, 277(b)Dowry Prohibition Act, 1961 - Section 2, 4Penal Code, 1860 (IPC) - Section 30, 304B, 304-B, 306, 498-A
High Courts09 Apr 2015Dismissed
Raj Kumari Jawa Vs Parmod Kumar
Punjab And Haryana At Chandigarh · (2016) 1 JCC 19 : (2015) 4 RCR(Civil) 385 : (2015) 4 RCR(Criminal) 375
Criminal Procedure Code, 1973 (CrPC) - Section 313, 378(3)Negotiable Instruments Act, 1881 (NI) - Section 138, 139
High Courts09 Apr 2015Partly Allowed
Santosh and Others Vs Ramesh Kumar and Others
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0056
High Courts09 Apr 2015Dismissed
Pradeep Vs Sanieev and Others
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0055