High Courts09 Apr 2015Dismissed
Krishan Kumar Vs Sanieev and Ors
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0054
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2015
3,934 judgments · page 129 of 197
High Courts09 Apr 2015Dismissed
Deepak Vs Sanjeev and Others
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0053
High Courts09 Apr 2015Allowed
Raj Kumar and Others Vs Ramesh Chand and Others
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0046
High Courts09 Apr 2015Allowed
Sardara Singh and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0044
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 120-B, 420, 467, 468, 471
High Courts09 Apr 2015Dismissed
Ravinder Kaur Vs Central Bureau
Punjab And Haryana At Chandigarh · (2015) 2 RCR(Criminal) 871
Criminal Procedure Code, 1973 (CrPC) - Section 155(2), 156(1), 173, 482Penal Code, 1860 (IPC) - Section 109Prevention of Corruption Act, 1988 - Section 13(1)(e), 13(2)
High Courts09 Apr 2015Dismissed
Ramesh and Others Vs Yashbir Singh and Others
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0042
Criminal Procedure Code, 1973 (CrPC) - Section 482Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(x)
High Courts08 Apr 2015Dismissed
Balesh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 4 RCR(Civil) 974
Haryana Panchayati Raj Act, 1994 - Section 51(1)(a)Penal Code, 1860 (IPC) - Section 342, 366, 376
High Courts08 Apr 2015Disposed off
Lal Chand Vs Labour Court, Patiala and Others
Punjab And Haryana At Chandigarh · (2015) 179 PLR 483
Industrial Disputes Act, 1947 - Section 33(C)(2), 33C(2)
High Courts08 Apr 2015Partly Allowed
Relu Singh and Others Vs Joint Development Commissioner, Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 179 PLR 766 : (2015) 4 RCR(Civil) 422
Civil Procedure Code, 1908 (CPC) - Section 96Punjab Village Common Lands (Regulation) Act, 1961 - Section 11, 11(2), 7
High Courts08 Apr 2015Allowed
Vijay Bhawar and Others Vs Ajaib Singh
Punjab And Haryana At Chandigarh · AIR 2015 P&H 139 : (2015) 179 PLR 763
Evidence Act, 1872 - Section 116Limitation Act, 1963 - Section 27, 28Specific Relief Act, 1963 - Section 27, 34
High Courts08 Apr 2015Partly Allowed
State of Haryana Vs Jasbir Kaur and Others
Punjab And Haryana At Chandigarh · (2015) 179 PLR 189
Motor Vehicles Act, 1988 - Section 163A, 163-A
High Courts08 Apr 2015Allowed
Balwinder Kaur and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0338
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Penal Code, 1860 (IPC) - Section 302, 34
High Courts08 Apr 2015
Century Knitters (India) Ltd. Vs CESTAT
Punjab And Haryana At Chandigarh · (2015) 321 ELT 42
High Courts08 Apr 2015
State of Haryana Vs Mussadi Lal
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0320
Constitution of India, 1950 - Article 311
High Courts08 Apr 2015Allowed
Rakesh and Others Vs Dharampal and Others
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0312
High Courts08 Apr 2015Dismissed
Chand and Others Vs Dharampal and Others
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0311
High Courts08 Apr 2015Allowed
Rohtas Kumar and Others Vs Satparkash and Others
Punjab And Haryana At Chandigarh · (2015) 4 RCR(Civil) 389
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 1 Rule 10(2), Order 1 Rule 9Specific Relief Act, 1963 - Section 19, 19(b)
High Courts08 Apr 2015Disposed off
Babba and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0295
Evidence Act, 1872 - Section 134, 6Penal Code, 1860 (IPC) - Section 307, 323, 324, 34, 506
High Courts08 Apr 2015Allowed
Sushila Rani Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0281
Constitution of India, 1950 - Article 226Haryana Municipal Act, 1973 - Section 24, 24(2), 24(3), 25, 26
High Courts08 Apr 2015Dismissed
Hari Gunga and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0191
Arms Act, 1959 - Section 25Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 149, 380, 382, 386, 392