COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2015

3,934 judgments · page 131 of 197

High Courts07 Apr 2015Dismissed

Shantanu Goswami Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0327

Constitution of India, 1950 - Article 226, 32Criminal Procedure Code, 1973 (CrPC) - Section 156, 173, 173(8), 482Penal Code, 1860 (IPC) - Section 323, 328, 34, 506

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High Courts07 Apr 2015Disposed off

Vasu Tech Ltd. Vs H.S.I.I.D.C. and Others

Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0319

Companies Act, 1956 - Section 454, 457(3), 529-ANegotiable Instruments Act, 1881 (NI) - Section 138

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High Courts07 Apr 2015Disposed off

Ratna Commercial Enterprises Ltd. Vs Vasu Tech Ltd.

Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0318

Companies Act, 1956 - Section 433(e), 434, 439(1)(b), 454Negotiable Instruments Act, 1881 (NI) - Section 138

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High Courts07 Apr 2015Allowed

Garu Ram Vs OTIS Elevator Company (India) Ltd. and Others

Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0317

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High Courts07 Apr 2015Dismissed

Kamlesh Rani Vs Ranajit Kaur and Others

Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0306

Civil Procedure Code, 1908 (CPC) - Order 22 Rule 4, Order 9 Rule 3Hindu Marriage Act, 1955 - Section 13Hindu Succession Act, 1956 - Section 5

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High Courts07 Apr 2015Disposed off

Om Parkash Gupta and Company Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0303

Constitution of India, 1950 - Article 226, 227Punjab Agricultural Produce Markets Act, 1961 - Section 42

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High Courts07 Apr 2015Disposed off

Ishwar Vs Presiding Officer, Labour Court and Others

Punjab And Haryana At Chandigarh · (2015) LLR 595

Industrial Disputes Act, 1947 - Section 25-F, 25F(2)(b)

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High Courts07 Apr 2015Dismissed

Amar Builders Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0280

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High Courts07 Apr 2015Allowed

Jagjit Singh and Others Vs Punjab State Power Corporation Limited and Others

Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0176

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High Courts07 Apr 2015Disposed off

Jatinder Vs State of Haryana

Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0172

Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Evidence Act, 1872 - Section 106Penal Code, 1860 (IPC) - Section 304-B, 34, 498-A

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High Courts07 Apr 2015Allowed

Oberoi Timber Traders Vs Narbir Singh and Others

Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0167

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, 151Haryana Urban (Control of Rent and Eviction) Act, 1973 - Section 15 (6), 2

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High Courts07 Apr 2015Dismissed

The Director, Thakur Devi Takanram DAV Institute Vs Santosh Rani and Others

Punjab And Haryana At Chandigarh · (2015) 2 LLN 524 : (2015) 4 SCT 49

Constitution of India, 1950 - Article 16, 311Haryana Affiliated Colleges (Security of Service) Act, 1979 - Section 16, 2(a), 4, 5Industrial Disputes Act, 1947 - Section 10(1)(c)

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High Courts07 Apr 2015

Harjit Singh Vs Ajit Singh

Punjab And Haryana At Chandigarh · (2015) 2 RCR(Rent) 634

Civil Procedure Code, 1908 (CPC) - Section 115East Punjab Urban Rent Restriction Act, 1949 - Section 13(3)(a)(i), 15 (5), 15(5)

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High Courts07 Apr 2015Allowed

Darbara Singh Guru Vs Mohammad Sadique

Punjab And Haryana At Chandigarh · (2015) 3 RCR(Civil) 103

Civil Procedure Code, 1908 (CPC) - Order 6 Rule 15, Order 6 Rule 15(2), Order 6 Rule 15(4), Order 6 Rule 17Constitution (Scheduled Castes) Order, 1950 - Section 3Constitution of India, 1950 - Article 14, 15, 15(4), 16, 16(4)

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High Courts07 Apr 2015Dismissed