COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2015

3,934 judgments · page 127 of 197

High Courts10 Apr 2015

State of Punjab and Others Vs Mahant Jatinder Dass Chela and Others

Punjab And Haryana At Chandigarh · (2015) 3 RCR(Civil) 476

Civil Procedure Code, 1908 (CPC) - Section 92Constitution of India, 1950 - Article 13, 13(1), 13(2)(a), 13(3)(a), 14Penal Code, 1860 (IPC) - Section 120-B, 406, 408, 420

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High Courts10 Apr 2015Dismissed

State of Punjab and Others Vs Kesar Singh

Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0291

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High Courts10 Apr 2015Dismissed

Charanjit and Others Vs State of Haryana

Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0282

Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 15, 18, 35, 42, 50

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High Courts10 Apr 2015Dismissed

Surjit Singh and Others Vs Ajmer Singh and Others

Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0193

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High Courts10 Apr 2015Dismissed

Jaiwantri Devi Vs Prem Singh and Others

Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0192

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High Courts10 Apr 2015Dismissed

Tajinder Pal Vs Director, Rural Development and Panchayats and Others

Punjab And Haryana At Chandigarh · (2015) 179 PLR 202

East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 - Section 42-A

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High Courts10 Apr 2015Dismissed

Ram Bhaj Vs Commissioner and Others

Punjab And Haryana At Chandigarh · (2015) 179 PLR 192 : (2015) 3 RCR(Civil) 560

Civil Procedure Code, 1908 (CPC) - Order 23 Rule 1, 9Constitution of India, 1950 - Article 136, 226, 32East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 - Section 42

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High Courts10 Apr 2015Dismissed

Raghbir Singh and Others Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2015) 179 PLR 240 : (2015) 4 RCR(Civil) 127

Punjab Village Common Lands (Regulation) Act, 1961 - Section 11, 2(g), 2(g)(i), 2(g)(i), 2(g)(iii)

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High Courts10 Apr 2015Dismissed

Mandir Doombh Patiala Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2015) 179 PLR 237 : (2015) 179 PLR 199 : (2015) 3 RCR(Civil) 453

Constitution of India, 1950 - Article 25, 26Land Acquisition Act, 1894 - Section 18, 30, 31, 5-A

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High Courts10 Apr 2015Dismissed

Vinod Kumar and Others Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0151

Constitution of India, 1950 - Article 14, 16, 21

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High Courts10 Apr 2015Partly Allowed

National Insurance Company Ltd. Vs Jaswinder Kaur and Others

Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0150

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High Courts10 Apr 2015Dismissed

Satvinder Singh Vs Institute of Banking Personnel Selection (IBPS)

Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0087

Constitution of India, 1950 - Article 12, 226

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High Courts10 Apr 2015

Rawalwasia Ispat Udyog Pvt. Ltd. Vs The Customs, Excise and Service Tax Appellate Tribunal and Others

Punjab And Haryana At Chandigarh · (2015) 321 ELT 632

Central Excises and Salt Act, 1944 - Section 2(d), 2(f)Finance Act, 2008 - Section 78

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High Courts10 Apr 2015Allowed

Lovekesh Mahajan Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0078

Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 320, 406, 420, 511

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High Courts10 Apr 2015

Commissioner of Income Tax-I Vs Mridula Prop. Dhruv Fabrics and Others

Punjab And Haryana At Chandigarh · (2016) 284 CTR 293 : (2015) 234 TAXMAN 245

Income Tax Act, 1961 - Section 132, 132(1), 132-A, 133-A, 142

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High Courts10 Apr 2015Dismissed

Manish Tandon and Others Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0066

Criminal Procedure Code, 1973 (CrPC) - Section 173, 181(4), 41(1)(a), 41(1)(b), 482Dowry Prohibition Act, 1961 - Section 4Penal Code, 1860 (IPC) - Section 323, 34, 406, 420, 498A

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High Courts10 Apr 2015

State of Haryana Vs Jasbir and Others

Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0064

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 201, 302, 34, 364, 392

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High Courts10 Apr 2015Allowed

Apeejay College of Engineering Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2015) 179 PLR 84

Constitution of India, 1950 - Article 226Punjab Passengers and Goods Taxation Act, 1952 - Section 10, 13(1), 6(4), 9(4)

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High Courts10 Apr 2015

Sudhir Kapoor Vs Income Tax Officer and Others

Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0059

Income Tax Act, 1961 - Section 133, 142(1), 148, 149, 149(1)(b)Land Acquisition Act, 1894 - Section 4

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High Courts10 Apr 2015Allowed

Vinod Kumar and Others Vs Darbara Singh (D) and Others

Punjab And Haryana At Chandigarh · (2015) 179 PLR 75

Civil Procedure Code, 1908 (CPC) - Order 21 Rule 21, Order 21 Rule 22, Order 21 Rule 54, Order 21 Rule 54(1A), Order 21 Rule 54(1-A)Constitution of India, 1950 - Article 227

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