Constitution of India, 1950 - Article 226, 227East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 - Section 14, 18, 2(g), 2(g)(1), 2(g)(6)

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High Courts01 Apr 2015Dismissed

Victor Robinson Vs State of Haryana

Punjab And Haryana At Chandigarh · (2015) 179 PLR 484

Constitution of India, 1950 - Article 316, 316(1)

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High Courts01 Apr 2015Allowed

The Managing Director, Punjab State Civil Supplies Corporation Ltd. and Others Vs Presiding Officer, Industrial Tribunal and Others

Punjab And Haryana At Chandigarh · (2015) 179 PLR 481

Industrial Disputes Act, 1947 - Section 33-C

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High Courts01 Apr 2015Disposed off

Managing Committee, D.A.V. Sr. Secondary School Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2015) 3 SCT 685

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High Courts01 Apr 2015Disposed off

Narinder Singh Yadav Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2015) 3 SCT 685

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High Courts01 Apr 2015Dismissed

Ranvir Sheoran Vs Maharishi Dayanand University and Others

Punjab And Haryana At Chandigarh · (2015) 3 SCT 675

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High Courts01 Apr 2015Disposed off

Narsi Ram and Others Vs Guru Jambheshwar University and Others

Punjab And Haryana At Chandigarh · (2015) 3 SCT 285

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High Courts01 Apr 2015Allowed

Rohin Kumar Vs Silvia

Punjab And Haryana At Chandigarh · (2015) 4 RCR(Civil) 175

Hindu Marriage Act, 1955 - Section 13Penal Code, 1860 (IPC) - Section 406, 498A, 498-A

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High Courts01 Apr 2015Dismissed

Kiddies Corner Vs Guru Singh Sabha

Punjab And Haryana At Chandigarh · (2015) 179 PLR 2

Haryana Urban (Control of Rent and Eviction) Act, 1973 - Section 13

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High Courts01 Apr 2015Dismissed

Mansa Ram Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0315

Constitution of India, 1950 - Article 14, 16

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High Courts01 Apr 2015Dismissed

Sahil Ghai and Others Vs Raj Kumari and Others

Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0279

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High Courts01 Apr 2015Dismissed

Amarjit Gupta Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2015) 3 RCR(Criminal) 402

Companies Act, 1956 - Section 617Constitution of India, 1950 - Article 14Criminal Procedure Code, 1973 (CrPC) - Section 482

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High Courts01 Apr 2015

Satwinder Singh and Others Vs State of U.T. Chandigarh and Others

Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0145

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, 392, 411, 420, 460

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High Courts01 Apr 2015Disposed off

National Insurance Company Ltd. and Others Vs Shallu Behal and Others

Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0144

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High Courts01 Apr 2015

Mohan Singh Vs Bikramjit Singh and Others

Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0140

Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 7 Rule 11

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High Courts01 Apr 2015Allowed

Chhinder Kaur Vs Bant Singh

Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0133

Criminal Procedure Code, 1973 (CrPC) - Section 125Penal Code, 1860 (IPC) - Section 494

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High Courts01 Apr 2015Dismissed

State of Haryana Vs Baldev Raj

Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0094

Criminal Procedure Code, 1973 (CrPC) - Section 313, 417Prevention of Food Adulteration Act, 1954 - Section 10(7), 16, 16(1)(a)(i), 7

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