High Courts01 Apr 2015Dismissed
Bharat Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0073
Criminal Procedure Code, 1973 (CrPC) - Section 164, 313Penal Code, 1860 (IPC) - Section 376, 376(2)(f)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2015
3,934 judgments · page 135 of 197
High Courts01 Apr 2015Dismissed
National Insurance Co. Ltd. Vs Rajkali and Others
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0065
Motor Vehicles Act, 1988 - Section 163-A, 166, 168Penal Code, 1860 (IPC) - Section 279, 304-A, 427
High Courts01 Apr 2015
Rohan Khanna and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0062
Criminal Procedure Code, 1973 (CrPC) - Section 438, 438(2)Penal Code, 1860 (IPC) - Section 406Protection of Women From Domestic Violence Act, 2005 - Section 12
High Courts01 Apr 2015Dismissed
Rajpal Yadav and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0061
Constitution of India, 1950 - Article 136, 226, 32Land Acquisition Act, 1894 - Section 4, 4(1), 5-A, 6
High Courts01 Apr 2015Dismissed
Geeta and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 3 RCR(Civil) 65
Land Acquisition Act, 1894 - Section 4, 4(1), 5-A, 6
High Courts01 Apr 2015
Atul Suyal Vs Punjab Technical University and Others
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0047
High Courts01 Apr 2015Dismissed
Sarbjeet Kaur Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0039
Constitution of India, 1950 - Article 226
High Courts01 Apr 2015Disposed off
Surjan Singh and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0036
Penal Code, 1860 (IPC) - Section 307, 323, 325, 34, 482
High Courts01 Apr 2015Dismissed
Haryana Vidyut Prasaran Nigam Vs Union of India
Punjab And Haryana At Chandigarh · (2015) 3 RCR(Civil) 456
Constitution of India, 1950 - Article 131
High Courts01 Apr 2015Disposed off
Haryana Progressive Schools Conference (Regd.) and Others Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2015) 179 PLR 9 : (2015) 3 SCT 651
Commission for Protection of Child Rights Act, 2005 - Section 31, 32Constitution of India, 1950 - Article 14, 15, 15(4), 15(5), 19Haryana School Education Act, 1995 - Section 15, 24(2)
High Courts01 Apr 2015Dismissed
Gurmit Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0032
Constitution of India, 1950 - Article 226Prevention of Corruption Act, 1988 - Section 13, 7
High Courts01 Apr 2015Dismissed
Yogender Vs Board of School Education Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0031
Punjab School Education Board Act, 1969 - Section 19
High Courts01 Apr 2015Dismissed
Karpal Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0030
High Courts01 Apr 2015
Jagdish Kumar Jindal Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0029
High Courts01 Apr 2015Allowed
Naveen Manocha and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0028
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 120-B, 320, 420, 465, 467
High Courts01 Apr 2015
Kulwant Kumar Kalsan and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 3 SCT 730
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 9, 141Constitution of India, 1950 - Article 104, 136, 14, 141, 142Criminal Procedure Code, 1973 (CrPC) - Section 209, 216, 228, 240, 320
High Courts01 Apr 2015
Karnail Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0025
Criminal Procedure Code, 1973 (CrPC) - Section 173, 177, 178, 188, 319Penal Code, 1860 (IPC) - Section 120-B, 406, 498-A
High Courts01 Apr 2015Disposed off
Arrive Safe Society of Chandigarh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0024
High Courts01 Apr 2015Dismissed
Neha Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 04 P&H CK 0023
Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 2(k), 64, 7APenal Code, 1860 (IPC) - Section 354-D, 376, 506
High Courts01 Apr 2015Dismissed
Blue Sky Worldwide Travels and Others Vs Harvinder Singh
Punjab And Haryana At Chandigarh · (2015) 4 RCR(Civil) 456 : (2015) 2 RCR(Rent) 49
Citizenship Act, 1955 - Section 7AEast Punjab Urban Rent Restriction Act, 1949 - Section 13-B, 2 (dd), 2 (ee)