High Courts31 Mar 2015Dismissed
Raj Kumar Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0071
Criminal Procedure Code, 1973 (CrPC) - Section 174Penal Code, 1860 (IPC) - Section 201, 302, 411
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2015
3,934 judgments · page 137 of 197
High Courts31 Mar 2015Disposed off
Vikas and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0067
Arms Act, 1959 - Section 25Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 12Penal Code, 1860 (IPC) - Section 120-B, 285, 302, 307, 34
High Courts31 Mar 2015Dismissed
Harminder Singh Vs Baby Diksha and Others
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0066
Criminal Procedure Code, 1973 (CrPC) - Section 125, 125 (2), 128, 354, 362
High Courts31 Mar 2015Partly Allowed
Amrit Kaur and Others Vs Pritam Lal and Others
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0027
High Courts31 Mar 2015
Bal Krishan Som Pal and Others Vs Sushil Kumar
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0016
Criminal Procedure Code, 1973 (CrPC) - Section 311, 313, 401Negotiable Instruments Act, 1881 (NI) - Section 118 (a), 138, 139
High Courts31 Mar 2015Dismissed
Harpreet Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0009
Criminal Procedure Code, 1973 (CrPC) - Section 164, 2(wa), 313, 384Penal Code, 1860 (IPC) - Section 182, 201, 302, 363, 366-A
High Courts30 Mar 2015Partly Allowed
Bhira Vs Commissioner, Hisar and Others
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0428
Punjab Village Common Lands (Regulation) Act, 1961 - Section 13, 13A, 13-A, 13D, 13-D
High Courts30 Mar 2015Disposed off
Kamal Kumar Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2015) 3 SCT 510
High Courts30 Mar 2015Dismissed
Union of India and Others Vs Raj Kumar
Punjab And Haryana At Chandigarh · (2015) 3 SCT 474
High Courts30 Mar 2015Dismissed
New India Assurance Company Limited Vs Reeta Devi and Others
Punjab And Haryana At Chandigarh · (2015) 3 RCR(Civil) 757
High Courts30 Mar 2015Dismissed
Jasvir Singh and Others Vs Jaspal Singh
Punjab And Haryana At Chandigarh · (2015) 179 PLR 130 : (2015) 3 RCR(Civil) 1024
Civil Procedure Code, 1908 (CPC) - Order 17 Rule 1, Order 18 Rule 3A
High Courts30 Mar 2015Dismissed
Ujagar Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0303
Constitution of India, 1950 - Article 226, 227Punjab Municipal Corporation Act, 1976 - Section 246, 246(1), 246A, 246-A, 246A(1)
High Courts30 Mar 2015Disposed off
Institute of Hotel Management Vs Presiding Officer and Others
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0302
High Courts30 Mar 2015Allowed
Gram Panchayat Village Badangi Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0301
Punjab Village Common Lands (Regulation) Act, 1961 - Section 13-B, 13-B(1), 13-B(2), 7, 7(1)
High Courts30 Mar 2015Dismissed
Jasdeep Singh Grewal Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0266
Constitution of India, 1950 - Article 226
High Courts30 Mar 2015Dismissed
Darshan Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2016) 1 RCR(Civil) 236
Constitution of India, 1950 - Article 243-R, 243-R(2)(a)(i), 243SHaryana Municipal Act, 1973 - Section 21, 21(3), 2A, 9(3)Punjab Municipal Act, 1911 - Section 12, 12 (3), 12(3), 20, 24
High Courts30 Mar 2015Dismissed
Vijay Kumar Bhatti and Others Vs Ram Lubhaya Verma
Punjab And Haryana At Chandigarh · (2015) 4 RCR(Civil) 690 : (2015) 2 RCR(Rent) 377
East Punjab Urban Rent Restriction Act, 1949 - Section 13-A, 13-B, 14
High Courts30 Mar 2015Disposed off
Yashpal Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0253
High Courts30 Mar 2015Allowed
Baldev Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0251
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 120-B, 419, 420, 467, 468
High Courts30 Mar 2015Dismissed
Prem Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0245
Criminal Procedure Code, 1973 (CrPC) - Section 207Limitation Act, 1963 - Section 5Penal Code, 1860 (IPC) - Section 323, 325, 34, 341