CourtKutchehry.com

COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2015

3,934 judgments · page 138 of 197

High Courts30 Mar 2015Dismissed

Amit Kantiwal and Others Vs Mukesh Mittal

Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0244

Criminal Procedure Code, 1973 (CrPC) - Section 313, 378(4)Limitation Act, 1963 - Section 5Negotiable Instruments Act, 1881 (NI) - Section 138
Read judgment
High Courts30 Mar 2015Allowed

Simran Singh Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2015) 2 SCT 639

All India Council for Technical Education Act, 1987 - Section 10(k), 11(1), 2(g), 2(h)University Grants Commission Act, 1956 - Section 12(d), 13, 14, 20(1), 22
Read judgment
High Courts30 Mar 2015Dismissed

Balbir Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0030

Constitution of India, 1950 - Article 22Criminal Procedure Code, 1973 (CrPC) - Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 15, 19, 24, 25, 27A
Read judgment
High Courts30 Mar 2015Disposed off

Court on its own motion Vs State of Punjab

Punjab And Haryana At Chandigarh · (2015) 2 DMC 699 : (2015) 3 JCC 1583 : (2015) 3 RCR(Civil) 29

Constitution of India, 1950 - Article 19, 21Criminal Procedure Code, 1973 (CrPC) - Section 97, 98Hindu Marriage Act, 1955 - Section 18
Read judgment
High Courts27 Mar 2015Dismissed

Ajaib Singh Vs Vijay Kumar

Punjab And Haryana At Chandigarh · (2015) 4 RCR(Civil) 831 : (2015) 2 RCR(Rent) 452

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 23, Order 41 Rule 25
Read judgment
High Courts27 Mar 2015Dismissed

Rupinder Kaur and Others Vs Harjinder Kaur

Punjab And Haryana At Chandigarh · (2015) 3 RCR(Civil) 686 : (2015) 3 RCR(Criminal) 552

Criminal Procedure Code, 1973 (CrPC) - Section 482Protection of Women From Domestic Violence Act, 2005 - Section 12, 18, 19
Read judgment
High Courts27 Mar 2015Dismissed

Rajiv Kumar Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0233

Criminal Procedure Code, 1973 (CrPC) - Section 313, 360, 360 (1), 361Penal Code, 1860 (IPC) - Section 323, 325, 34Probation of Offenders Act, 1958 - Section 4(1)
Read judgment