High Courts27 Mar 2015Dismissed
Gurmeet Kaur and Others Vs Anil Kumar and Others
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0028
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 26 Rule 14
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2015
3,934 judgments · page 139 of 197
High Courts27 Mar 2015
Amar Traders and Others Vs The New India Assurance Company Limited and Others
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0017
Civil Procedure Code, 1908 (CPC) - Section 100Limitation Act, 1963 - Section 14
High Courts27 Mar 2015Disposed off
Kulwant Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0014
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 15, 50, 54
High Courts26 Mar 2015Dismissed
Ram Chand Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 4 RCR(Civil) 85
Haryana Ceiling on Land Holdings Act, 1972 - Section 9
High Courts26 Mar 2015Partly Allowed
ICICI Lombard General Insurance Co. Ltd. Vs Puri and Others
Punjab And Haryana At Chandigarh · (2015) 3 ACC 796 : (2016) ACJ 250 : (2015) 178 PLR 539
Motor Vehicles Act, 1988 - Section 140, 163-A
High Courts26 Mar 2015Dismissed
Charanjit Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 3 SCT 699
Constitution of India, 1950 - Article 14, 16Punjab Pay Scale of Teachers Act, 2004 - Section 3
High Courts26 Mar 2015Dismissed
Dalbir Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0319
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Evidence Act, 1872 - Section 138, 146Penal Code, 1860 (IPC) - Section 302, 34
High Courts26 Mar 2015Disposed off
Neeta and Others Vs Banarasi Dass and Others
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0268
High Courts26 Mar 2015Dismissed
Shingara Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0261
Criminal Procedure Code, 1973 (CrPC) - Section 161, 319, 482Penal Code, 1860 (IPC) - Section 148, 149, 323, 324, 34
High Courts26 Mar 2015Dismissed
Swaran Singh Vs Union Territory, Chandigarh and Others
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0258
High Courts26 Mar 2015Partly Allowed
Ranbir Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0257
Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 173, 174, 207, 313Penal Code, 1860 (IPC) - Section 279, 304-A
High Courts26 Mar 2015Allowed
Sukhvir Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0250
High Courts26 Mar 2015Disposed off
Chaman Parkash and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 3 RCR(Criminal) 293
High Courts26 Mar 2015Partly Allowed
Municipal Corporation Vs Jai Bharat Construction Co. and Others
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0189
Arbitration and Conciliation Act, 1996 - Section 34
High Courts26 Mar 2015Allowed
Rakesh Pal Singh Vs Gurnam Singh and Others
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0070
High Courts25 Mar 2015Dismissed
Roop Kala Vs Head Master, Govt. Primary School and Others
Punjab And Haryana At Chandigarh · (2015) 4 SCT 213
Constitution of India, 1950 - Article 14, 16Industrial Disputes Act, 1947 - Section 2(oo)(bb), 25F, 25F(a), 25G, 25H
High Courts25 Mar 2015Allowed
Mukandi Lal Singla Vs UCO Bank and Others
Punjab And Haryana At Chandigarh · (2015) 146 FLR 706 : (2015) 3 SCT 823
Constitution of India, 1950 - Article 226
High Courts25 Mar 2015Dismissed
Amna Devi Vs Commissioner, Workmen's Compensation Act and Others
Punjab And Haryana At Chandigarh · (2015) ACJ 2638 : (2015) 178 PLR 541
Workmens Compensation Act, 1923 - Section 2(d)
High Courts25 Mar 2015Dismissed
Jaswant Kumar Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 178 PLR 825
High Courts25 Mar 2015Allowed
Ram Sarup Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 2 SCT 842