High Courts03 Oct 2013
Karnail Singh and Others Vs Nazar Singh (Since Deceased) through L.Rs. and Others
Punjab And Haryana At Chandigarh · (2014) 174 PLR 51
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 47 of 226
High Courts03 Oct 2013
Ram Phal and Others Vs Smt. Khazani Devi and Others
Punjab And Haryana At Chandigarh · (2014) 174 PLR 54
High Courts03 Oct 2013Partly Allowed
Keshav Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 10 P&H CK 0070
High Courts03 Oct 2013
Smt. Satnam Sharma Vs Mrs. Nirmal Kashyap @ Nirmal Dogra and Another
Punjab And Haryana At Chandigarh · (2013) 10 P&H CK 0053
High Courts03 Oct 2013
Kavita C. Das Vs Arvind Thakur and Another
Punjab And Haryana At Chandigarh · (2014) 3 Crimes 75
High Courts03 Oct 2013Dismissed
Union of India and Others Vs Puran Singh
Punjab And Haryana At Chandigarh · (2014) LabIC 161
High Courts01 Oct 2013Disposed Off
Hamir Singh and Another Vs Makhan Singh and Others
Punjab And Haryana At Chandigarh · (2014) 173 PLR 851
High Courts01 Oct 2013Allowed
Maha Singh Vs Haryana Tourism Corporation and Another
Punjab And Haryana At Chandigarh · (2014) 174 PLR 57 : (2014) 1 SCT 729
High Courts01 Oct 2013
Roop Chand Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2014) 173 PLR 860 : (2014) 1 SCT 681
High Courts01 Oct 2013Dismissed
Chanderhas Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2014) 174 PLR 63 : (2014) 1 SCT 678
High Courts01 Oct 2013Allowed
Hem Lata and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2014) 1 SCT 564
High Courts01 Oct 2013Disposed Off
Fateh Singh and Another Vs Satender Tewatia and Others
Punjab And Haryana At Chandigarh · (2013) 10 P&H CK 0305
High Courts01 Oct 2013Allowed
Swaroop Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2014) 3 Crimes 109
High Courts01 Oct 2013Dismissed
Ludhiana Motor Finance Co. Pvt. Limited Vs State Transport Appellate Tribunal
Punjab And Haryana At Chandigarh · (2014) 2 PLR 369
High Courts01 Oct 2013Dismissed
Sunil Kumar Verma Vs Housing Board
Punjab And Haryana At Chandigarh · (2014) 1 PLR 293
High Courts01 Oct 2013Dismissed
Gobind Vs State Bank of India
Punjab And Haryana At Chandigarh · (2013) 10 P&H CK 0195
High Courts01 Oct 2013Disposed Off
M/s. V.S. Enterprises Vs M/s. Gurnam Singh and Company
Punjab And Haryana At Chandigarh · (2013) 10 P&H CK 0163
High Courts01 Oct 2013
Gorakh Nath Vs High Court of Punjab and Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 4 SCT 825
High Courts01 Oct 2013
Union of India Vs Ex-Servicemen Cooperative Collective Farming Society Ltd. and Another
Punjab And Haryana At Chandigarh · (2014) 173 PLR 859
High Courts01 Oct 2013Allowed
Meenakshi Yadav Vs Indian Oil Corporation Ltd. and Another
Punjab And Haryana At Chandigarh · (2013) 10 P&H CK 0110