High Courts07 Oct 2013Dismissed
Sher Singh and Another Vs Gurmukh Singh and Another
Punjab And Haryana At Chandigarh · (2013) 10 P&H CK 0267
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 45 of 226
High Courts07 Oct 2013Allowed
Diwan Chand and Another Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 10 P&H CK 0266
High Courts07 Oct 2013Allowed
Nitin Goyal Vs Union Territory
Punjab And Haryana At Chandigarh · (2014) 1 PLR 132
High Courts07 Oct 2013
Commissioner of Income Tax - II, Chandigarh Vs Punjab Agro Industries Corporation Ltd.
Punjab And Haryana At Chandigarh · (2014) 221 TAXMAN 419
High Courts07 Oct 2013Allowed
Prithvipal Singh Vs Anita
Punjab And Haryana At Chandigarh · AIR 2014 P&H 6
High Courts07 Oct 2013Allowed
Prem Singh and Others Vs Punjab Mandi Board and Another
Punjab And Haryana At Chandigarh · (2014) 173 PLR 775 : (2014) 1 PLR 137 : (2014) 3 SCT 216
High Courts07 Oct 2013Allowed
Guru Teg Bahadur Sahib Charitable Hospital and Another Vs The Presiding Officer, Labour Court, Ludhiana and Another
Punjab And Haryana At Chandigarh · (2014) 141 FLR 525 : (2014) 173 PLR 734
High Courts07 Oct 2013Dismissed
Kavita Vs Bhateri and Another
Punjab And Haryana At Chandigarh · (2014) 173 PLR 737
High Courts07 Oct 2013Dismissed
State of Punjab and Another Vs Ex-Constable Devinder Singh
Punjab And Haryana At Chandigarh · (2014) 173 PLR 741
High Courts05 Oct 2013Allowed
Rajiv Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2014) 2 SCT 509
High Courts05 Oct 2013Dismissed
Partap Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2014) 2 SCT 495
High Courts05 Oct 2013Dismissed
Pawan Dass Vs Akhara Ghamanda Dass @ Beriwala and Another
Punjab And Haryana At Chandigarh · (2014) 173 PLR 720
High Courts05 Oct 2013Dismissed
Haryana Urban Development Authority and Another Vs Escon Builders Limited
Punjab And Haryana At Chandigarh · (2014) 173 PLR 732
High Courts05 Oct 2013
M/s. Raj Transmission Engineering Ltd. and Others Vs Allahabad Bank and Others
Punjab And Haryana At Chandigarh · (2014) 173 PLR 724
High Courts05 Oct 2013
Mugla (Since Deceased) through Lrs. and Others Vs Ram Narain and Another
Punjab And Haryana At Chandigarh · (2014) 173 PLR 817
High Courts05 Oct 2013Dismissed
Kirpal Singh (deceased) through L.Rs. Vs Karnail Ram and Others
Punjab And Haryana At Chandigarh · AIR 2014 P&H 24
High Courts05 Oct 2013Dismissed
Tej Kaur and Others Vs Balwinder Singh and Others
Punjab And Haryana At Chandigarh · (2014) 173 PLR 718
High Courts05 Oct 2013Dismissed
H.S.E.B. Vs Smt. Nirmala Kumari and Others
Punjab And Haryana At Chandigarh · (2014) 173 PLR 726
High Courts04 Oct 2013Allowed
Bant Singh Vs Noble Trade Cone Pvt. Ltd. and Others
Punjab And Haryana At Chandigarh · (2014) 173 PLR 713
High Courts04 Oct 2013Dismissed
Sukhwinder Singh @ Baba Sukha Singh Chela Baba Charan Singh Vs Mukh Sewak Baba Hardeep Singh and Others
Punjab And Haryana At Chandigarh · (2014) 173 PLR 708