High Courts04 Oct 2013
Ravinder Pal Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2014) 1 SCT 28
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 46 of 226
High Courts04 Oct 2013
Amarjit Singh Vs Gurcharan Singh Minhas and Others
Punjab And Haryana At Chandigarh · (2013) 10 P&H CK 0049
High Courts04 Oct 2013
Paramjit Vs Prem Pal Alias Mehar Pal and Others
Punjab And Haryana At Chandigarh · (2013) 10 P&H CK 0048
High Courts04 Oct 2013Allowed
M/s. Indusind Bank Limited Vs Harjit Singh and Others
Punjab And Haryana At Chandigarh · (2014) 173 PLR 711
High Courts04 Oct 2013Dismissed
Ramesh Chand Vs Punjab and Haryana High Court and Another
Punjab And Haryana At Chandigarh · (2014) 1 SCT 539
Haryana Subordinate Courts Establishment (Recruitment and General Conditions of Service) Rules, 1997 — Rule 12(2)
High Courts04 Oct 2013
Amarjit Singh Vs Sandla Sood
Punjab And Haryana At Chandigarh · (2013) 10 P&H CK 0020
High Courts04 Oct 2013
Atul Jain and Another Vs The Notified Area Committee, Manimajra and Others
Punjab And Haryana At Chandigarh · (2013) 10 P&H CK 0005
High Courts03 Oct 2013
Nottan Dass Vs The Municipal Committee
Punjab And Haryana At Chandigarh · (2014) 174 PLR 38
High Courts03 Oct 2013
Mangal Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2014) 174 PLR 35 : (2014) 3 SCT 391
High Courts03 Oct 2013Allowed
Sikandar Lal and Others Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (2014) 174 PLR 32
High Courts03 Oct 2013
Boda Ram Vs Beermati Devi and Others
Punjab And Haryana At Chandigarh · (2014) 174 PLR 31
High Courts03 Oct 2013Allowed
Dr. Jasminder Kaur and Another Vs Raj Karan Singh Boparai
Punjab And Haryana At Chandigarh · (2013) 10 P&H CK 0368
High Courts03 Oct 2013Allowed
Gurdeep Pal Singh Chadha Vs Municipal Corporation, Ludhiana
Punjab And Haryana At Chandigarh · (2014) 173 PLR 862
High Courts03 Oct 2013
Abdul Rashid and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2014) CriLJ 1588
High Courts03 Oct 2013Disposed Off
Virender Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2014) 1 SCT 561
High Courts03 Oct 2013Allowed
Balwinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 10 P&H CK 0078
High Courts03 Oct 2013
Depinder Singh Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2014) 174 PLR 41
Armed Forces Tribunal Act, 2007 — Section 16, 16(2)Indian Penal Code, 1860 — Section 354Army Rules, 1954 — Section 115(1), 115(2)
High Courts03 Oct 2013Dismissed
Mrs. Sushma Arora Vs Sunil Kumar Arora
Punjab And Haryana At Chandigarh · (2014) 174 PLR 44
High Courts03 Oct 2013
Mst. Kanta Devi Vs Mst. Lajwanti and Others
Punjab And Haryana At Chandigarh · (2014) 174 PLR 46
High Courts03 Oct 2013
Surinder Singh Vs The Municipal Corporation
Punjab And Haryana At Chandigarh · (2014) 174 PLR 49